COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 401 of 1,624

High Courts20 Dec 2021Allowed

Sanatan Parida Vs State Of Odisha And Another

Orissa High Court · (2021) 12 OHC CK 0126

Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 506

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High Courts17 Dec 2021Disposed Of

Sanjukata Mishra And Others Vs Commissioner Cum Secretary To Govt, Commerce And Transport (Transport) Department, Odisha And Another

Orissa High Court · (2021) 12 OHC CK 0182

Constitution of India, 1950 — Article 226, 227

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High Courts17 Dec 2021Dismissed

Pravat Kumar Tripathy Vs Republic of India (CBI)

Orissa High Court · (2021) 12 OHC CK 0181

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120(B), 406, 409, 411, 420, 468, 471

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High Courts17 Dec 2021Disposed Of

Gopal Behera Vs State Of Odisha & Others

Orissa High Court · (2021) 12 OHC CK 0121

Odisha Public Premises (Eviction of Unauthorized Occupants) Act, 1972 — Section 5(1)

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High Courts17 Dec 2021Allowed

Sadananda Setha Vs State Of Odisha & Others

Orissa High Court · (2021) 12 OHC CK 0120

Orissa Civil Services (Pension) Rules, 1992 — Rule 18(2)(ii)

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High Courts17 Dec 2021Allowed

Bandhua Gochhayat Vs State Of Odisha & Others

Orissa High Court · (2021) 12 OHC CK 0119

Orissa Civil Services (Pension) Rules, 1992 — Rule 18(2)(ii)

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High Courts17 Dec 2021Disposed Of

Radhashyam Agrawal @ Khamka Vs Branch Manager, Oriental Bank Of Commerce & Another

Orissa High Court · (2021) 12 OHC CK 0118

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High Courts16 Dec 2021Allowed

Dr. Pradeep Kumar Gochhayat And Others Vs State Of Odisha And Another

Orissa High Court · (2021) 12 OHC CK 0183

Constitution of India, 1950 — Article 226, 227Orissa Reservation Of Vacancies In Posts And. Services (For Scheduled Castes &. Scheduled Tribes) Act, 1975 — Section 3(d)

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High Courts16 Dec 2021Disposed Of