High Courts30 Nov 2021Disposed Of
Manager, M/s.Oriental Insurance Co. Ltd Vs Smt. A. Ravanamma And Another
Orissa High Court · (2021) 11 OHC CK 0197
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 407 of 1,624
High Courts30 Nov 2021Disposed Of
M/s Surya Sponge Iron Ltd Vs Commissioner Of Sales Tax, Odisha, Cuttack And Another
Orissa High Court · (2021) 11 OHC CK 0196
Orissa Value Added Tax Act, 2004 — Section 43
High Courts30 Nov 2021
Bipin Bihari Pradhan Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0195
High Courts30 Nov 2021
Sri Jago Majhi And Another Vs State Of Orissa And Others
Orissa High Court · (2021) 11 OHC CK 0193
Land Acquisition Act, 1894 — Section 4(1), 6(1), 17(4)
High Courts30 Nov 2021Dismissed
D. Padma @ Danda Padma Vs Union Bank Of India & Another
Orissa High Court · (2021) 11 OHC CK 0192
Constitution of India, 1950 — Article 226
High Courts30 Nov 2021Disposed Of
Santilata Behuria Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0191
Code of Criminal Procedure, 1973 — Section 193, 195Indian Penal Code, 1860 — Section 191, 193, 194, 195, 196, 199, 209Hindu Adoption and Maintenance Act, 1956 — Section 18(1)
High Courts30 Nov 2021Disposed Of
Pitambar Jena Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0190
High Courts30 Nov 2021Dismissed
Laxmidhar Behera Vs Authorised Officer, IDBI Bank Ltd., Avyansh Bhavan, Main Road, Berhampur and Anr.
Orissa High Court · (2021) 11 OHC CK 0189
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts30 Nov 2021Dismissed
Jogi Baidya Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0188
High Courts30 Nov 2021Disposed Of
Smt. Gitanjali Meher Vs Union Of India And Others
Orissa High Court · (2021) 11 OHC CK 0187
High Courts30 Nov 2021Disposed Of
Sankarsan Mishra Vs Director Of Technical Education And Training, Odisha And Another
Orissa High Court · (2021) 11 OHC CK 0186
Orissa Civil Services (Pension) Rules, 1992 — Rule 7(2)(b)(ii)
High Courts29 Nov 2021
Ganeswar Rout Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0184
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 27(2), 27(6), 27(7)
High Courts29 Nov 2021
M/s Paradeep Phosphates Ltd Vs Micro And Small Enterprises Facilitation Council, Pune And Aother
Orissa High Court · (2021) 11 OHC CK 0183
Micro, Small and Medium Enterprises Development Act, 2006 — Section 18
High Courts29 Nov 2021Disposed Of
Rolta India Ltd Vs Micro Small And Medium Enterprises Facilitation Council And Another
Orissa High Court · (2021) 11 OHC CK 0182
Constitution of India, 1950 — Article 226Micro, Small and Medium Enterprises Development Act, 2006 — Section (2)18, 19Insolvency and Bankruptcy Code, 2016 — Section 14
High Courts29 Nov 2021Disposed Of
Upendra Barik Vs Indian Oil Corporation Ltd. And Another
Orissa High Court · (2021) 11 OHC CK 0181
High Courts29 Nov 2021Disposed Of
Ashok Kumar Tripathy Vs Sole Arbitrator And Others
Orissa High Court · (2021) 11 OHC CK 0180
Arbitration and Conciliation Act, 1996 — Section 12, 13, 14, 15, 16
High Courts26 Nov 2021Disposed Of
Jitendra Biswal Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0177
High Courts26 Nov 2021Dismissed
Somanath Subudhi Vs Administrator, Sri Jagannath Temple
Orissa High Court · (2021) 11 OHC CK 0176
High Courts26 Nov 2021Disposed Of
Jharana Das And Others Vs Sujit Kumar Das And Another
Orissa High Court · (2021) 11 OHC CK 0175
High Courts26 Nov 2021Disposed Of
Legal Manager, M/s.Shriram General Insurance Co. Ltd. Vs Pramod Sethi And Another
Orissa High Court · (2021) 11 OHC CK 0174