High Courts23 Nov 2021Disposed Of
Smt. Bijayeeta Das Vs Chairman-Cum-Managingdirector, Hindustan Petroleum Corporation Ltd.And Others
Orissa High Court · (2021) 11 OHC CK 0151
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 409 of 1,624
High Courts23 Nov 2021Allowed
Rashmi Rekha Dash Vs State Of Odisha & Another
Orissa High Court · (2021) 11 OHC CK 0150
Constitution of India, 1950 — Article 14, 16, 21, 38, 39, 42, 43, 166, 226Industrial Disputes Act, 1947 — Section 2(s)Factory Act, 1948 — Section 2(1)
High Courts23 Nov 2021Disposed Of
M/s. Subhadra Steel Vs Orissa Sales Tax Tribunal, Cuttack
Orissa High Court · (2021) 11 OHC CK 0149
Orissa Sales Tax Act, 1947 — Section 42
High Courts23 Nov 2021Disposed Of
Competent Authority cum Special LAO, Keonjhar Vs Dillip Kumar Pati
Orissa High Court · (2021) 11 OHC CK 0148
Arbitration and Conciliation Act, 1996 — Section 33
High Courts23 Nov 2021Disposed Of
Baburam Pani Vs State of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0147
High Courts23 Nov 2021Dismissed
Ananta Charan Sahoo Vs Land Acquisition Officer And Others
Orissa High Court · (2021) 11 OHC CK 0146
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Nov 2021Disposed Of
Dukhi Shyam Rout (since dead) through his L.Rs.) Vs Special Land Acquisition Officer, Lanjigarh Road, Junagarh Rail Link Project & Others
Orissa High Court · (2021) 11 OHC CK 0145
Land Acquisition Act, 1894 — Section 4(1), 18, 27(A), 54
High Courts23 Nov 2021Allowed
Chief Secretary To Government Of Odisha And Others Vs Ashok Kumar Tripathy And Another
Orissa High Court · (2021) 11 OHC CK 0143
Constitution of India, 1950 — Section 226, 227
High Courts23 Nov 2021Dismissed
M/s. Krishna Cement Limited, Mandiakudar, Sundargarh Vs State Of Orissa, Represented By The Commissioner Of Sales Tax, Orissa, Cuttack
Orissa High Court · (2021) 11 OHC CK 0142
Orissa Sales Tax Act, 1947 — Section 9B(3), 12(4)
High Courts23 Nov 2021Allowed
Mahendra Bhoi Vs State Of Orissa
Orissa High Court · (2021) 11 OHC CK 0141
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 101, 106
High Courts22 Nov 2021
Mukunda Chandra Senapati Vs State Of Orissa And Others
Orissa High Court · (2021) 11 OHC CK 0140
Odisha Civil Services (Pension) Rules, 1992 — Rule 66Administrative Tribunals Act, 1985 — Section 4(2)
High Courts22 Nov 2021
Mayadhar Biswal Vs State Of Orissa And Others
Orissa High Court · (2021) 11 OHC CK 0139
High Courts22 Nov 2021Disposed Of
Debendu Behera Vs Union of India
Orissa High Court · (2021) 11 OHC CK 0138
High Courts22 Nov 2021Disposed Of
Birendra Das Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0137
High Courts22 Nov 2021Disposed Of
Itishree Swain & Another Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0136
High Courts22 Nov 2021Disposed Of
Pramod Kumar Mohanty And Others Vs State Of Orissa And Others
Orissa High Court · (2021) 11 OHC CK 0135
High Courts22 Nov 2021
Sandhyarani Pradhan Vs Indian Oil Corporation Ltd.( M.D), BBSR And Another
Orissa High Court · (2021) 11 OHC CK 0134
High Courts22 Nov 2021
Artatrana Mishra Vs Executive Officer And Others
Orissa High Court · (2021) 11 OHC CK 0133
High Courts22 Nov 2021Dismissed
Branch Manager, Oriental Insurance Co. Ltd Vs Kulamani Prusty And Others
Orissa High Court · (2021) 11 OHC CK 0132
High Courts22 Nov 2021Disposed Of
Iqbal Ansari And Another Vs State Of Orissa
Orissa High Court · (2021) 11 OHC CK 0131
Indian Penal Code, 1860 — Section 395