High Courts16 Nov 2021Dismissed
Alok Mohapatra And Others Vs Ashok Kumar Mahapatra
Orissa High Court · (2021) 11 OHC CK 0107
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 411 of 1,624
High Courts16 Nov 2021Disposed Of
Bhubaneswar Mishra Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0106
High Courts16 Nov 2021
M/s. Rohit Ferro Tech Limited Vs Union Of India
Orissa High Court · (2021) 11 OHC CK 0105
High Courts16 Nov 2021
Registrar (Judicial), Orissa High Court, Cuttack Vs Union Of India And Others
Orissa High Court · (2021) 11 OHC CK 0104
High Courts16 Nov 2021Dismissed
Krushna Ch.Das Vs State Of Orissa & Others
Orissa High Court · (2021) 11 OHC CK 0103
Orissa Survey and Settlement Act, 1958 — Section 15(b)
High Courts16 Nov 2021Dismissed
Sujit Kumar Sahoo And Others Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0102
Land Acquisition Act, 1984 — Section 4, 4(1), 6
High Courts16 Nov 2021Dismissed
Prafulla Kumar Pattnaik Vs Chief Manager & Authorized Officer, Bank Of India And Others
Orissa High Court · (2021) 11 OHC CK 0101
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)Security Interest (Enforcement) Rules, 2002 — Rule 8, 9
High Courts16 Nov 2021Disposed Of
Sri Satyanarayan Dev Bije Badadeula Puri And Another Vs Sri Satyanarayan Dev Bije Badadeula Puri And Others
Orissa High Court · (2021) 11 OHC CK 0100
Code of Civil Procedure, 1908 — Order 41 Rule 11
High Courts16 Nov 2021Disposed Of
Oriental Insurance Company Limited Vs Sri Bhabani Shankar Nayak And Another
Orissa High Court · (2021) 11 OHC CK 0099
High Courts16 Nov 2021Disposed Of
Republic Of India Vs Nakka Laxmi Narayan Reddy
Orissa High Court · (2021) 11 OHC CK 0098
Evidence Act, 1872 — Section 137, 154
High Courts15 Nov 2021Dismissed
Union of India And Others Vs GEO Foundations And Structures Pvt. Ltd. & Another
Orissa High Court · (2021) 11 OHC CK 0097
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts15 Nov 2021Disposed Of
Manas Ranjan Mishra Vs M/s.L.G.T.Associate Company And Another
Orissa High Court · (2021) 11 OHC CK 0096
High Courts15 Nov 2021Disposed Of
Smt. Mahali Mohapatra Vs Sahadev Pradhan and Another
Orissa High Court · (2021) 11 OHC CK 0095
High Courts15 Nov 2021Disposed Of
D.M., N.I.A. Co. Ltd Vs Ramamani Debi And Others
Orissa High Court · (2021) 11 OHC CK 0094
High Courts15 Nov 2021Dismissed
Babaji Charan Patri And Another Vs Hemanta Kumar Patri And Others
Orissa High Court · (2021) 11 OHC CK 0093
Code of Civil Procedure, 1908 — Order 39 Rule 11
High Courts15 Nov 2021Dismissed
Agadhu Tareni Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0092
Code of Civil Procedure, 1908 — Section 144
High Courts15 Nov 2021Dismissed
Kusuma Kumari Behera Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0090
High Courts15 Nov 2021Allowed
Dr. Pravabati Kar Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0089
Land Acquisition Act, 1984 — Section 4(1)
High Courts15 Nov 2021Single Bench
Dharanidhar Rout Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0088
High Courts15 Nov 2021Disposed Of
M/s. Birla Tyres, Balasore Vs Union Of India And Others
Orissa High Court · (2021) 11 OHC CK 0087
Central Goods and Service Tax Act, 2017 — Section 73(1)