High Courts10 Nov 2021
Raju @ Kalia @ Jagabandhu Prusty Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0066
Indian Penal Code, 1860 — Section 120B, 396Arms Act, 1959 — Section 25, 27
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 413 of 1,624
High Courts10 Nov 2021Disposed Of
Sailendra Patra Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0065
Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 332, 353Arms Act, 1959 — Section 25, 27
High Courts09 Nov 2021Dismissed
SCB Medical Public School Parents Association Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0064
High Courts09 Nov 2021Dismissed
Rudra Kumar Patra Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0063
High Courts09 Nov 2021Disposed Of
Malaya Kumar Chatterjee Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0062
High Courts09 Nov 2021Dismissed
Mahendra Kumar Panda Vs State Of Odisha And Others
Orissa High Court · (2021) 11 OHC CK 0061
High Courts09 Nov 2021Dismissed
Legal Head, M/s. Iffco Tokio General Insurance Company Ltd Vs Radharani Sahoo And Others
Orissa High Court · (2021) 11 OHC CK 0060
High Courts09 Nov 2021Dismissed
Pramila Nayak And Others Vs Mrs. Pramila Samantray And Anr
Orissa High Court · (2021) 11 OHC CK 0059
High Courts09 Nov 2021Allowed
Raghunath @ Raghu Barik And Others Vs Hemalata Barik And Others
Orissa High Court · (2021) 11 OHC CK 0057
Arms Act, 1959 — Section 29(b)
High Courts08 Nov 2021Dismissed
State Vs Sasanka Sekhar Choudhury And Another
Orissa High Court · (2021) 11 OHC CK 0055
High Courts08 Nov 2021Disposed Of
Salman Pradhan @ Mallik Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0054
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 323, 354
High Courts08 Nov 2021
Sri Anjan Kumar Sahoo Vs Mrs. Ranjanbala Sahu & Ors
Orissa High Court · (2021) 11 OHC CK 0053
Guardians and Wards Act, 1980 — Section 5(1)
High Courts08 Nov 2021Disposed Of
Keshab Patra Vs Smt. Kabita Pati and Others
Orissa High Court · (2021) 11 OHC CK 0051
High Courts05 Nov 2021Disposed Of
M/s Nath Traders/Enterprises Vs Central Board of Indirect Taxes & Customs And Others
Orissa High Court · (2021) 11 OHC CK 0028
High Courts05 Nov 2021Disposed Of
Ramesh Barik Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0027
High Courts05 Nov 2021Disposed Of
Rabindra Samal Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0026
Indian Penal Code, 1860 — Section 34, 294,307, 325, 341, 354, 506
High Courts05 Nov 2021Disposed Of
Charan Behera Vs State Of Odisha & Others
Orissa High Court · (2021) 11 OHC CK 0025
Indian Penal Code, 1860 — Section 366, 366A, 376
High Courts05 Nov 2021Dismissed
Salhai Marandi Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0024
Code of Criminal Procedure, 1973 — Section 374
High Courts05 Nov 2021Disposed Of
Kunti Meher Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0023
Indian Penal Code, 1860 — Section 34, 302, 498ADowry Prohibition Act, 1961 — Section 4
High Courts05 Nov 2021Disposed Of
Alok Palei @ Alok Kumar Palei Vs State Of Odisha
Orissa High Court · (2021) 11 OHC CK 0022
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 323, 324, 326, 341, 354, 452, 506