High Courts07 Jun 2022Disposed Of
M/s. Naraindas Construction Pvt. Ltd Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0017
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 350 of 1,624
High Courts07 Jun 2022Dismissed
Smrutiranjan Mohapatra And Others Vs State Of Odisha & Others
Orissa High Court · (2022) 06 OHC CK 0016
High Courts07 Jun 2022Disposed Of
Abhisek Patro Vs Collector, Rayagada And Others
Orissa High Court · (2022) 06 OHC CK 0015
High Courts07 Jun 2022Disposed Of
Pradip Kumar Pradhan Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0014
High Courts07 Jun 2022Dismissed
Sanjay Kumar Naik Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0013
High Courts02 Jun 2022Disposed Of
Abhisek Sethy Vs State Of Odisha & Others
Orissa High Court · (2022) 06 OHC CK 0012
High Courts02 Jun 2022Disposed Of
Supriya Kumar Chakraborty Vs State Of Odisha & Others
Orissa High Court · (2022) 06 OHC CK 0011
High Courts02 Jun 2022Disposed Of
M/s.Maa Tarini Furniture Workshop, Bhubaneswar Vs A.O., IDBI Bank Ltd., Bhubaneswar And Another
Orissa High Court · (2022) 06 OHC CK 0010
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts02 Jun 2022Disposed Of
Sanjay Kumar Behuray Vs Urban Co op.Bank Ltd., Rourkela And Another
Orissa High Court · (2022) 06 OHC CK 0009
High Courts02 Jun 2022Disposed Of
Sadhuram Sahoo Vs IDBI Bank Ltd., Bhubaneswar And Others
Orissa High Court · (2022) 06 OHC CK 0008
High Courts02 Jun 2022Disposed Of
Susama Rani Guru Vs IDBI Bank Ltd., Bhubaneswar And Others
Orissa High Court · (2022) 06 OHC CK 0007
High Courts02 Jun 2022Disposed Of
Shankar Pangi Vs R.T.O., Koraput
Orissa High Court · (2022) 06 OHC CK 0006
High Courts02 Jun 2022Disposed Of
Union of India Vs GM, Klambodi Yard Mumbai Divn. Central Railway
Orissa High Court · (2022) 06 OHC CK 0005
Railway Claims Tribunal Act, 1987 — Section 23Railway Act,1989 — Section 79
High Courts02 Jun 2022Disposed Of
A. Bhima Rao & Another Vs State Of Odisha & Another
Orissa High Court · (2022) 06 OHC CK 0004
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts02 Jun 2022Disposed Of
Manjulata Nayak Vs State Of Odisha & Another
Orissa High Court · (2022) 06 OHC CK 0003
Code of Civil Procedure, 1908 — Order 39 Rule 3
High Courts02 Jun 2022Disposed Of
Kailash Chandra Dixit Vs Keli Dixit & Others
Orissa High Court · (2022) 06 OHC CK 0002
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts02 Jun 2022Disposed Of
Sri Kapila @ Kapilendra Mohapatra & Another Vs Manoj Manjari Mohapatra & Others
Orissa High Court · (2022) 06 OHC CK 0001
Code of Civil Procedure, 1908 — Section 151
High Courts27 May 2022Disposed Of
Ranjan Kumar Sahu Vs State Of Odisha And Others
Orissa High Court · (2022) 05 OHC CK 0148
Constitution of India, 1950 — Article 14, 16, 226, 227, 309Odisha Civil Services (Pension) Rules, 1992 — Rule 3(1), 3(3), 3(4)
High Courts27 May 2022Dismissed
RIDA Infra Private limited Company Vs State Of Orissa And Others
Orissa High Court · (2022) 05 OHC CK 0147
High Courts27 May 2022Disposed Of
Dillip Kumar Karna Vs State Of Orissa
Orissa High Court · (2022) 05 OHC CK 0146