High Courts13 Jun 2022Disposed Of
Chief Manager, UCO Bank, Zonal Office, Sambalpur And Others Vs Kunal Panda And Others
Orissa High Court · (2022) 06 OHC CK 0038
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 349 of 1,624
High Courts13 Jun 2022Disposed Of
Hari Shankar Pujari Vs State Co operative Election Commission, Odisha, Bhubaneswar And Others
Orissa High Court · (2022) 06 OHC CK 0037
High Courts13 Jun 2022Disposed Of
Pratiksha Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0036
High Courts13 Jun 2022Disposed Of
Arabinda Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0035
High Courts13 Jun 2022Disposed Of
Purna Chandra Padhi And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0034
High Courts10 Jun 2022Disposed Of
Maa Tarini Bartan Bhandar And Another Vs Union Bank Of India And Others
Orissa High Court · (2022) 06 OHC CK 0033
High Courts10 Jun 2022Disposed Of
M/s. Indicon Multi tech Pvt. Ltd., Bhubaneswar Vs Authorized Officer, Canara Bank, Bhubaneswar And Another
Orissa High Court · (2022) 06 OHC CK 0032
High Courts10 Jun 2022Disposed Of
Bikash Chandra Das Vs Collector cum DM, Balasore And Others
Orissa High Court · (2022) 06 OHC CK 0031
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14(1)
High Courts10 Jun 2022Disposed Of
M/s. Stapati Interiors (P) Ltd, Puri Vs Odisha Gramya Bank, Bhubaneswar And Others
Orissa High Court · (2022) 06 OHC CK 0030
Recovery of Debts and Bankruptcy Act, 1993 — Section 30A
High Courts10 Jun 2022Disposed Of
Sandhya Rani Mishra Vs A.O. cum Chief Manager, Union Bank Of India, Sambalpur & Another
Orissa High Court · (2022) 06 OHC CK 0029
High Courts10 Jun 2022Disposed Of
Nilima Balabantaray Vs State Bank of India, SARB Recovery Branch & Others
Orissa High Court · (2022) 06 OHC CK 0028
High Courts10 Jun 2022Disposed Of
Ullas Kumar Sahoo Vs Addl. Chief Secretary To Govt., Health & Family Welfare Department, Bhubaneswar And Others
Orissa High Court · (2022) 06 OHC CK 0027
High Courts10 Jun 2022Disposed Of
M/s. Kings of Wine, Cuttack And Another Vs Authorised Officer cum Chief Manager, Bank of Baroda, Bhubaneswa
Orissa High Court · (2022) 06 OHC CK 0025
High Courts10 Jun 2022Disposed Of
Basanta Kumar Pattanaik Vs Authorised Officer cum Chief Manager, Bank of Baroda, Bhubaneswa
Orissa High Court · (2022) 06 OHC CK 0024
High Courts07 Jun 2022Disposed Of
Elizabeth Behera Vs State Of Odisha & Others
Orissa High Court · (2022) 06 OHC CK 0023
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts07 Jun 2022Disposed Of
Bhubaneswar Naik Vs Shrimati Patel & Another
Orissa High Court · (2022) 06 OHC CK 0022
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Jun 2022Dismissed
Narayan Behera And Others Vs Commissioner, Land Records And Settlement, Odisha, Cuttack And Others
Orissa High Court · (2022) 06 OHC CK 0021
Odisha Survey and Settlement Act, 1958 — Section 4(1)(i), 4(5), 4(6), 4(7), 4(8), 13, 15(1), 15(b), 38Odisha Land Reforms Act, 1960 — Section 4(1)(d)Odisha Survey and Settlement Rules, 1962 — Rule 21(1)
High Courts07 Jun 2022Dismissed
Pranakrushna Behera (Since Dead) Jayadev Behera And Another Vs Commissioner, Land Records And Settlement, Odisha, Cuttack And Others
Orissa High Court · (2022) 06 OHC CK 0020
Odisha Survey and Settlement Act, 1958 — Section 4(1)(i), 4(5), 4(6), 4(7), 4(8), 13, 15(1), 15(b), 38Odisha Land Reforms Act, 1960 — Section 4(1)(d)Odisha Survey and Settlement Rules, 1962 — Rule 21(1)
High Courts07 Jun 2022Dismissed
Radhakanta Math Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0019
Odisha Land Reforms Act, 1960 — Section 2(24), 2(24)(c), 2(24)(d), 2(24)(e), 38, 57A, 57A(1), 57A(3), 58, 59, 59(2)Odisha Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1)Odisha Estate Abolition Act, 1951 — Section 2(oo), 3(A), 13A, 13A(e), 13(C), 13D, 13D(1)
High Courts07 Jun 2022Disposed Of
Bijan Kumar Parida Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0018