High Courts20 Jun 2022Dismissed
Bhabani Shankar Choudhury Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0058
Code of Criminal Procedure, 1973 — Section 161, 397, 401Indian Penal Code, 1860 — Section 408
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 348 of 1,624
High Courts20 Jun 2022Disposed Of
Anirudha Majhi Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 408Probation of Offenders Act 1907 — Section 4
High Courts20 Jun 2022Disposed Of
Subash Mohapatra Vs State Of Odisha And Another
Orissa High Court · (2022) 06 OHC CK 0056
Constitution of India, 1950 — Article 19(1)(g)Code of Criminal Procedure, 1973 — Section 91, 172, 311Right to Information Act, 2005 — Section 8, 8(1)(h), 8(1)(j), 8(b), 8(g), 9, 24, 24(1), 24(4), 28
High Courts20 Jun 2022Dismissed
Anadi Tandi Vs Jagannath Sahu And Another
Orissa High Court · (2022) 06 OHC CK 0055
High Courts20 Jun 2022Dismissed
United India Insurance Company Ltd Vs Hada Tandi and Others
Orissa High Court · (2022) 06 OHC CK 0054
High Courts20 Jun 2022
Sujata Sadangi Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0053
Indian Penal Code, 1860 — Section 34, 420, 468, 471
High Courts20 Jun 2022Disposed Of
Kasar Nayak @ Kaisar Kumar Naik And Another Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0052
Code of Criminal Procedure, 1973 — Section 437(5), 439(2), 482Indian Penal Code, 1860 — Section 272, 273Bihar and Orissa Excise Act, 1915 — Section 47(a), 52A(b)
High Courts20 Jun 2022
Ramanath Ho And Others Vs Krushna Chandra Jarika Parties And Another
Orissa High Court · (2022) 06 OHC CK 0051
Code of Criminal Procedure, 1973 — Section 354, 387Indian Penal Code, 1860 — Section 34, 294, 379, 427, 447, 506, 506(1)Probation of Offenders Act 1907 — Section 4
High Courts17 Jun 2022Disposed Of
Anusuya Nanda Vs Sanjay Jajodia
Orissa High Court · (2022) 06 OHC CK 0050
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts17 Jun 2022Dismissed
GMR Kamalanga Energy Ltd Vs Sepco Electric Power Construction Corporation, Shandong 250014, China
Orissa High Court · (2022) 06 OHC CK 0049
Arbitration and Conciliation Act, 1996 — Section 12, 12(3), 13, 17, 18, 19(3), 33, 34, 34(2), 34(2)(a)(iii), 34(2A)
High Courts17 Jun 2022Disposed Of
Harekrishna Dhal Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0048
High Courts17 Jun 2022Disposed Of
Baba Biswakarma Fly Ash Bricks Vs Authorized Officer, Indian Bank, Balasore Branch And Another
Orissa High Court · (2022) 06 OHC CK 0047
High Courts17 Jun 2022Disposed Of
Sushant Kumar Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0046
High Courts17 Jun 2022Disposed Of
Anam Kumar Baug Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0045
High Courts17 Jun 2022Disposed Of
Saankhya Educational Society Vs Chief ManagerCum Authorized Officer, State Bank Of India, Visakhapatnam And Another
Orissa High Court · (2022) 06 OHC CK 0044
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts17 Jun 2022Disposed Of
Pitambar Jena & Another Vs State Of Odisha & Others
Orissa High Court · (2022) 06 OHC CK 0043
High Courts17 Jun 2022Disposed Of
Kunja Bihari Nanda Vs Sub Collector, Rairakhol And Another
Orissa High Court · (2022) 06 OHC CK 0042
Orissa Prevention of Land Encroachment Act, 1972 — Section 8(A)(2), 12, 12(4)
High Courts17 Jun 2022Disposed Of
Subal Behera Vs Land Acquisition Officer Cum competent Authority, Matiapada Railway Over Bridge & Others
Orissa High Court · (2022) 06 OHC CK 0041
National Highways Act, 1956 — Section 3H(3), 3H(4)
High Courts17 Jun 2022Disposed Of
Subash Chandra Tripathy Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0040
High Courts17 Jun 2022Disposed Of
Smt. Anusuya Mishra Vs Chandrakanta Beura & Another
Orissa High Court · (2022) 06 OHC CK 0039
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3