High Courts22 Jun 2022
Bimalendu Pradhan Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0106
Real Estate (Regulation and Development) Act, 2016 — Section 11(4)(e)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 346 of 1,624
High Courts22 Jun 2022Disposed Of
Pratima @ P. Nayak And Another Vs G.M. East Coast Railway And Another
Orissa High Court · (2022) 06 OHC CK 0105
Railways Act, 1989 — Section 124
High Courts22 Jun 2022Disposed Of
Ananta Kumar Patel Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0104
High Courts22 Jun 2022Disposed Of
Md.Shakeel Vs Collector & District Magistrate, Cuttack & Ors
Orissa High Court · (2022) 06 OHC CK 0103
High Courts22 Jun 2022Disposed Of
Minati Mohanty Vs State Of Orissa & Ors
Orissa High Court · (2022) 06 OHC CK 0102
High Courts22 Jun 2022Dismissed
Arundhati Pattanayak Vs Deepak Kumar Mohanty
Orissa High Court · (2022) 06 OHC CK 0099
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts22 Jun 2022Dismissed
M/s Mahabir Prasad Ganesh Narayan Vs State Of Orissa
Orissa High Court · (2022) 06 OHC CK 0098
High Courts22 Jun 2022Allowed
M/s. Madan Mohan Store Vs State Of Odisha Represented By The Commissioner Of Sales Tax, Cuttack
Orissa High Court · (2022) 06 OHC CK 0097
High Courts22 Jun 2022Disposed Of
M/s Swati Marbles Vs State Of Odisha, Represented By The Commissioner Of Sales Tax
Orissa High Court · (2022) 06 OHC CK 0096
Orissa Sales Tax Act, 1947 — Section 12(4)
High Courts22 Jun 2022Disposed Of
Sri Kishore Chandra Pattnaik (Since Dead) Represented Through Legal Heirs Saraswati Pattnaik And Others Vs State Of Orissa And Others
Orissa High Court · (2022) 06 OHC CK 0095
Code of Criminal Procedure, 1973 — Section 173(8)Indian Penal Code, 1860 — Section 34, 120B, 167, 420, 467, 468, 471, 477(A)
High Courts22 Jun 2022Disposed Of
Gangadhar Sahoo Vs State Of Odisha (Vig)
Orissa High Court · (2022) 06 OHC CK 0094
High Courts22 Jun 2022Dismissed
Branch Manager, Bank Of India, Ganganagar Branch, Bhubaneswar, Dist Khurda Vs Rita Swain
Orissa High Court · (2022) 06 OHC CK 0093
High Courts22 Jun 2022Disposed Of
Madhusmita Bhoi @ Madhusmita Kharsel Vs Hemakanti Kharsel And Others
Orissa High Court · (2022) 06 OHC CK 0092
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts22 Jun 2022
Kamal Kumar Agrawal Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0085
High Courts21 Jun 2022Disposed Of
M/s Rama Laminators (P) Ltd Vs State Of Orissa Represented By The Commissioner Of Sales Tax, Orissa, Cuttack
Orissa High Court · (2022) 06 OHC CK 0084
High Courts21 Jun 2022Dismissed
Bijaya Kumar Mallick Vs State Of Odisha & Others
Orissa High Court · (2022) 06 OHC CK 0083
High Courts21 Jun 2022Allowed
Rajlaxmi Majhi @ Mandal Vs Hrushikesh Mandal @ Hrusikesh Mandal
Orissa High Court · (2022) 06 OHC CK 0082
Code of Criminal Procedure, 1973 — Section 125
High Courts21 Jun 2022Disposed Of
M/s. Green Gospeller Vs State Of Odisha, Represented By The Commissioner Of Sales Tax
Orissa High Court · (2022) 06 OHC CK 0081
High Courts21 Jun 2022Dismissed
M/s Eastern Confectionary Pvt. Ltd Vs State Of Odisha, Represented By The Commissioner Of Sales Tax
Orissa High Court · (2022) 06 OHC CK 0080
Orissa Sales Tax Act, 1947 — Section 12(4)
High Courts21 Jun 2022Allowed
M/s Sabitri Industries Vs State Of Odisha, Represented By The Commissioner Of Sales Tax
Orissa High Court · (2022) 06 OHC CK 0079
Orissa Sales Tax Act, 1947 — Section 12(8)