High Courts21 Jun 2022Disposed Of
M/s Oswal Chemicals And Fertilizers Ltd. And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0078
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 347 of 1,624
High Courts21 Jun 2022Disposed Of
Rabinarayan Sahoo Vs Secretary Ministry Of Health & Family Welfare, Govt. Of India And Another
Orissa High Court · (2022) 06 OHC CK 0077
High Courts20 Jun 2022Dismissed
Manager, Claims (T.P.Cell), M/s.New India Assurance Co. Ltd Vs Kunja Bihari Pradhan And Others
Orissa High Court · (2022) 06 OHC CK 0076
High Courts20 Jun 2022Disposed Of
Manager, M/s.Sri Ram General Insurance Company Limited Vs Rama Karua @ Karva And Anothers
Orissa High Court · (2022) 06 OHC CK 0075
High Courts20 Jun 2022Disposed Of
Shriram General Insurance Co. Ltd. Vs Monalisha Nayak @ Sahoo And Others
Orissa High Court · (2022) 06 OHC CK 0074
Motor Vehicle Act, 1988 — Section 166, 173
High Courts20 Jun 2022Dismissed
Divisional Manager, National Insurance Co. Ltd. Vs F @ P. Jyoti Reddy And Others
Orissa High Court · (2022) 06 OHC CK 0073
Essential Commodities Act, 1955 — Section 4A
High Courts20 Jun 2022Dismissed
Siba Mahakur Vs Member, Board Of Revenue, Odisha, Cuttack And Others
Orissa High Court · (2022) 06 OHC CK 0072
Constitution of India, 1950 — Article 226, 227Orissa Estates Abolition Act, 1951 — Section 2(h), 7, 38B
High Courts20 Jun 2022Dismissed
Rawel Barla Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0071
Orissa Estates Abolition Act, 1951 — Section 2(b), 3(1), 5(i), 8(1), 38BEvidence Act, 1872 — Section 114
High Courts20 Jun 2022Allowed
M/s. Maruti Estate India (P) Ltd Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0070
Constitution of India, 1950 — Article 226, 227Orissa Estates Abolition Act, 1951 — Section 38B
High Courts20 Jun 2022Allowed
M/s. Radhakeshav Rice Mill Pvt. Ltd Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0069
Orissa Sales Tax Act, 1947 — Section 12(4), 23, 23(3)(b), 24(1)Orissa Value Added Tax Act, 2004 — Section 104/li>Orissa Sales Tax Rules, 1947 — Rule 50(3), 52, 57
High Courts20 Jun 2022Allowed
Divisional Manager, New India Assurance Co. Ltd., Balasore Vs Gayadhar Mallick And Another
Orissa High Court · (2022) 06 OHC CK 0068
High Courts20 Jun 2022Dismissed
Sabita Jena Vs Lelin Jena And Another
Orissa High Court · (2022) 06 OHC CK 0067
Motor Vehicle Act, 1988 — Section 167, 168
High Courts20 Jun 2022Dismissed
Divisional Manager, M/s.National Insurance Co. Ltd Vs Dasarathi Khandei And Another
Orissa High Court · (2022) 06 OHC CK 0066
High Courts20 Jun 2022Dismissed
Divisional Manager, M/s.National Insurance Co. Ltd Vs Judhistira Biswal And Another
Orissa High Court · (2022) 06 OHC CK 0065
High Courts20 Jun 2022Dismissed
Divisional Manager, M/s.National Insurance Company Limited Vs Sailabala Sasmal@Pattnaik And Others
Orissa High Court · (2022) 06 OHC CK 0064
Indian Penal Code, 1860 — Section 279, 304A
High Courts20 Jun 2022Disposed Of
Bishnupriya Panda Vs Basanti Manjari Mohanty And Another
Orissa High Court · (2022) 06 OHC CK 0063
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts20 Jun 2022Allowed
M/s Bajaj Allianz General Insurance Company Limited Vs Smt Samita Maharana @ Samita Rani Maharana And Others
Orissa High Court · (2022) 06 OHC CK 0062
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts20 Jun 2022Allowed
National Insurance Co. Ltd Vs Kamini Behera And Others
Orissa High Court · (2022) 06 OHC CK 0061
High Courts20 Jun 2022Dismissed
Bidyut Prava Agasti Vs Mr. Batakrushna Dash And Another
Orissa High Court · (2022) 06 OHC CK 0060
High Courts20 Jun 2022Allowed
Baburam Majhi Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 279, 304A, 337, 338