High Courts30 Jun 2022Disposed Of
Lipsa Mohapatra Vs Branch Manager, SBI, Bhubaneswar And Another
Orissa High Court · (2022) 06 OHC CK 0125
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 345 of 1,624
High Courts30 Jun 2022Disposed Of
Bajaj Allianz Insurance Company Ltd Vs Ganesh Behera And Others
Orissa High Court · (2022) 06 OHC CK 0124
High Courts30 Jun 2022Disposed Of
Registrar (Judicial), Orissa High Court, Cuttack Vs Union Of India And Others
Orissa High Court · (2022) 06 OHC CK 0123
High Courts28 Jun 2022Dismissed
M/s Tara Equipments (P) Ltd Vs State Of Orissa Represented By Commissioner Of Sales Tax, Cuttack
Orissa High Court · (2022) 06 OHC CK 0118
Odisha Sales Tax Act, 1947 — Section 5(2)(A)(a)(ii), 8
High Courts28 Jun 2022Allowed
Dora Mohakud Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0117
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
High Courts27 Jun 2022Disposed Of
Pareshnath Mishra Vs Rosalini Pati And Another
Orissa High Court · (2022) 06 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 125
High Courts27 Jun 2022Disposed Of
Sakila Bano Vs Sk. Usman
Orissa High Court · (2022) 06 OHC CK 0120
Code of Civil Procedure, 1908 — Order 9 Rule 4Limitation Act, 1963 — Section 5
High Courts27 Jun 2022Disposed Of
Dy. General Manager, UCO Bank, Vs Sambalpur Sangram Keshari Khuntia
Orissa High Court · (2022) 06 OHC CK 0119
Limitation Act, 1963 — Section 14Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Jun 2022Dismissed
Umakanta Samal Vs State Of Odisha And Ors
Orissa High Court · (2022) 06 OHC CK 0116
Orissa Aided Educational Institutions� Employees� Retirement Benefit Rules, 1981 — Rule 3
High Courts24 Jun 2022Disposed Of
Shriya Chhanchan Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0115
High Courts24 Jun 2022Dismissed
Kosa Madkami Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0113
High Courts24 Jun 2022
Gobinda Chandra Swain & Ors Vs State Of Orissa And Ors
Orissa High Court · (2022) 06 OHC CK 0112
Orissa Education Act, 1969 — Section Section 3(b)
High Courts24 Jun 2022Disposed Of
Datum Micro Credit Vs State Bank Of India And Another
Orissa High Court · (2022) 06 OHC CK 0111
High Courts24 Jun 2022
Union Of Indian And Others Vs Ramakanta Naik
Orissa High Court · (2022) 06 OHC CK 0110
High Courts24 Jun 2022Disposed Of
Buluka Tadingi And Others Vs State Of Odisha
Orissa High Court · (2022) 06 OHC CK 0109
Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302
High Courts24 Jun 2022Dismissed
Bhagyadhar Dash Vs PKP Buildcon Pvt. Ltd
Orissa High Court · (2022) 06 OHC CK 0108
Code of Criminal Procedure, 1973 — Section 340
High Courts24 Jun 2022
Maa Manasha W.S.H.G., Alalbindha, Bhogarai, Balasore Vs State Of Odisha And Others
Orissa High Court · (2022) 06 OHC CK 0107
High Courts23 Jun 2022Disposed Of
Branch Manager Life Insurance Corporation Of India, Cuttack And Another Vs Permanent Lok Adalat Cantonment Road, Cuttack And Another
Orissa High Court · (2022) 06 OHC CK 0091
High Courts23 Jun 2022Dismissed
Madhab Charan Swain Vs Pravati Kumari Swain
Orissa High Court · (2022) 06 OHC CK 0089
Code of Criminal Procedure, 1973 — Section 125
High Courts23 Jun 2022Disposed Of
Jayanti Das Vs Sri Manas Kumar Nayak And Another
Orissa High Court · (2022) 06 OHC CK 0088
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3