COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 343 of 1,624

High Courts07 Jul 2022Dismissed

Sankar Moharana Vs Chief Manager, UCO Bank, Zonal Office, Cuttack And Another

Orissa High Court · (2022) 07 OHC CK 0039

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)

Read judgment

High Courts07 Jul 2022Disposed Of

BM, Oriental Insurance Company Ltd. Bargarh Vs Union Of India And Others

Orissa High Court · (2022) 07 OHC CK 0038

Read judgment

High Courts07 Jul 2022

Kalpana Sahoo Vs Manas Ranjan Khatua

Orissa High Court · (2022) 07 OHC CK 0036

Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)(ia)

Read judgment

High Courts07 Jul 2022Allowed

Subhashree Pradhan Vs Raffin Kumar Nayak

Orissa High Court · (2022) 07 OHC CK 0035

Code of Civil Procedure, 1908 — Section 24, Order 7 Rule 1Special Marriage Act, 1954 — Section 27

Read judgment

High Courts07 Jul 2022Dismissed

Dipa Singh Vs Nilamadhaba Singh

Orissa High Court · (2022) 07 OHC CK 0033

Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13

Read judgment

High Courts07 Jul 2022Disposed Of

M/s. Sun Pharmaceuticals Industries Ltd Vs State Of Odisha

Orissa High Court · (2022) 07 OHC CK 0032

Read judgment

High Courts07 Jul 2022Disposed Of

State Of Odisha Vs M/s. P.S. Construction And Another

Orissa High Court · (2022) 07 OHC CK 0031

Arbitration and Conciliation Act, 1996 — Section 31(7)(a), 34

Read judgment

High Courts07 Jul 2022Allowed

Suresh Chandra Mirchandan Vs Chief General Manager, Mahanadi Coalfields Ltd. And Another

Orissa High Court · (2022) 07 OHC CK 0030

Read judgment

High Courts07 Jul 2022Disposed Of

Braja Baske Vs State Of Odisha

Orissa High Court · (2022) 07 OHC CK 0029

Read judgment

High Courts06 Jul 2022Disposed Of

Dr.Ashima Mishra Vs State Of Odisha & Ors

Orissa High Court · (2022) 07 OHC CK 0027

Read judgment

High Courts06 Jul 2022Dismissed

Salagadia Happy and Holy Home Society Vs State Of Odisha And Others

Orissa High Court · (2022) 07 OHC CK 0026

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 2(14)

Read judgment

High Courts06 Jul 2022Dismissed

M/s. Pankaj Sales Vs Commissioner, Commercial Taxes, Orissa And Others

Orissa High Court · (2022) 07 OHC CK 0025

Odisha Value Added Tax Act, 2004 — Section 42, 42(5)

Read judgment

High Courts06 Jul 2022Disposed Of

Ramesh Kumar Pradhan Vs Management of President, M/s. Roxa Service Co operative Society Ltd., Boudh And Another

Orissa High Court · (2022) 07 OHC CK 0024

Read judgment

High Courts06 Jul 2022Disposed Of

M/s Blue Line Resorts Pvt. Ltd Vs M/s Hotel Sea Point Pvt. Ltd

Orissa High Court · (2022) 07 OHC CK 0023

Arbitration and Conciliation Act, 1996 — Section 11(6), 29, 29A(5)

Read judgment

High Courts06 Jul 2022Dismissed

Pratap Chandra Jena Vs Presiding Officer, Labour Court, Bhubaneswar And Another

Orissa High Court · (2022) 07 OHC CK 0022

Industrial Disputes Act, 1947 — Section 33C(2)

Read judgment

High Courts06 Jul 2022Dismissed

Managing Director, Orissa State Cashew Development Corporation, Bhubaneswar Vs Sudhansu Chandra Dash And Another

Orissa High Court · (2022) 07 OHC CK 0021

Industrial Disputes Act, 1947 — Section 33C(2)

Read judgment

High Courts06 Jul 2022Dismissed

Narmada Deng Vs Child Development Project Officer, Nayagarh And Others

Orissa High Court · (2022) 07 OHC CK 0020

Read judgment

High Courts06 Jul 2022Dismissed

M/s. Devi Engineering Works, Berhampur Vs State Of Orissa Represented By The Commissioner Of Commercial Taxs

Orissa High Court · (2022) 07 OHC CK 0019

Central Sales Tax Act, 1956 — Section 14, 14(iv)(iv)Orissa Entry Tax Act, 1999 — Section 9C(5), 26

Read judgment

High Courts06 Jul 2022Disposed Of

Ravi Ranjan Kumar Vs State of Odisha

Orissa High Court · (2022) 07 OHC CK 0018

Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29

Read judgment

High Courts06 Jul 2022Disposed Of

M/s. Manikeswari Gems Pvt. Ltd Vs M/s. Zam Engg. And Pvt. Ltd

Orissa High Court · (2022) 07 OHC CK 0017

Arbitration and Conciliation Act, 1996 — Section 9

Read judgment