High Courts14 Jul 2022Disposed Of
Subhagini Meher Vs Chief Manager, SBI, Subarnapur And Another
Orissa High Court · (2022) 07 OHC CK 0079
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 341 of 1,624
High Courts14 Jul 2022
Soumyarani Mohapatra Vs Himanshu Bhusan Rout
Orissa High Court · (2022) 07 OHC CK 0078
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts14 Jul 2022
Sri Gopinath Das And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0077
High Courts14 Jul 2022Disposed Of
Babu Khuntia Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0076
High Courts14 Jul 2022Disposed Of
Nityananda Nila Vs Anu Garg, IAS, Principal Secretary To Government, Department Of Water Resources, Odisha, Bhubaneswar, Districtkhurda And Others
Orissa High Court · (2022) 07 OHC CK 0075
High Courts14 Jul 2022Allowed
State Of Odisha And Another Vs Choudhury Natabar Sahoo (Dead) And Others
Orissa High Court · (2022) 07 OHC CK 0074
Arbitration Act, 1940 — Section 30, 33
High Courts13 Jul 2022Disposed Of
Prakash Kumar Sahoo Vs Regional Manager, RBI, BBSR And Others
Orissa High Court · (2022) 07 OHC CK 0073
High Courts13 Jul 2022Disposed Of
Management Of Horticulturist, Ekamrakanan, Odisha, Bhubaneswar Vs Banalata Mohanty, W/o. Late Gyanaranjan Mohanty, At-Rahamba, P.O. Postala, Govindapur, Dist Cuttack
Orissa High Court · (2022) 07 OHC CK 0072
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts13 Jul 2022Disposed Of
General Manager, Axis Bank Ltd Vs Amit Kumar Basa
Orissa High Court · (2022) 07 OHC CK 0071
Legal Services Authorities Act, 1987 — Section 22C(8), 22D
High Courts13 Jul 2022Disposed Of
M/s. Gammon Engineers and Contractors Pvt. Ltd Vs Vs State Of Orissa And Others
Orissa High Court · (2022) 07 OHC CK 0070
High Courts13 Jul 2022Dismissed
Pravat Kumar Pradhan Vs A.O., State Bank Of India, SMECCC Branch, College Square, District Cuttack And Others
Orissa High Court · (2022) 07 OHC CK 0069
Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2)
High Courts13 Jul 2022Disposed Of
Narendra Samal Vs State Of Orissa And Others
Orissa High Court · (2022) 07 OHC CK 0068
Orissa Saw Mill and Saw Pit (Control) Act 1991 — Section 7Orissa Saw Mill and Saw Pit (Control) Rules, 1993 — Rule 4
High Courts13 Jul 2022Dismissed
OSTRC, Cuttack Vs Kangali Ch. Mohanty And Others
Orissa High Court · (2022) 07 OHC CK 0067
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Jul 2022Allowed
Sashi Mallik Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0066
High Courts13 Jul 2022Disposed Of
Ananta Charan Sahoo Vs Land Acquisition Officer Cumcompetent Authority (NH), Khurda And Others
Orissa High Court · (2022) 07 OHC CK 0065
Arbitration and Conciliation Act, 1996 — Section 34Land Acquisition Act, 1894 — Section 28
High Courts12 Jul 2022Disposed Of
Pritilata Dash Vs Superintendent Of Police, Khurda And Others
Orissa High Court · (2022) 07 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 5(L), 6
High Courts12 Jul 2022Dismissed
State of Orissa Vs M/s Surya Marines Company, Bhubaneswar
Orissa High Court · (2022) 07 OHC CK 0063
High Courts12 Jul 2022Allowed
Gitanjali Sahoo Vs Biswajit Behera
Orissa High Court · (2022) 07 OHC CK 0062
High Courts12 Jul 2022Dismissed
Hadu @ Hada Gond Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 173(2), 173(3), 313Indian Penal Code, 1860 — Section 300, 302, 304, 304II
High Courts12 Jul 2022Disposed Of
Nilachakra Constructions Vs State Of Odisha And Another
Orissa High Court · (2022) 07 OHC CK 0060