High Courts21 Jul 2022Dismissed
State Of Odisha And Others Vs M/s B. Engineers & Builders Ltd., BBSR
Orissa High Court · (2022) 07 OHC CK 0121
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 339 of 1,624
High Courts21 Jul 2022Allowed
Ajaya Kumar Mohapatra Vs State Of Odisha & Ors
Orissa High Court · (2022) 07 OHC CK 0120
Constitution of India, 1950 — Article 14, 16,309
High Courts21 Jul 2022
Kusuma Manjari Sahoo & Others Vs Authorized Officer, LIC Housing Financing Ltd., IPICOL House, Bhubaneswar, District Khurda
Orissa High Court · (2022) 07 OHC CK 0119
High Courts19 Jul 2022
Kiranbala Mohanty Vs District And Sessions Judge, Cuttack And Others
Orissa High Court · (2022) 07 OHC CK 0118
High Courts19 Jul 2022Disposed Of
Oswal Sarakarakhana Shramika Sangha Trade Union Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0117
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F, 25HContract Labour (Regulation & Abolition) Act, 1970 — Section 10(2)
High Courts19 Jul 2022Disposed Of
Amulya Baral Vs State Of Orissa And Ors
Orissa High Court · (2022) 07 OHC CK 0116
High Courts19 Jul 2022Disposed Of
Gourishankar Nayak Vs Banking Ombudsman, RBI And Others
Orissa High Court · (2022) 07 OHC CK 0115
High Courts19 Jul 2022Disposed Of
Abhimanyu Mandal Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 407, 407(2)
High Courts19 Jul 2022
Saubhagini Sahu Vs Suresh Chandra Sahu
Orissa High Court · (2022) 07 OHC CK 0113
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 307
High Courts19 Jul 2022Disposed Of
State Of Odisha, Represented By The Commissioner Of Sales Tax Vs M/s. National Seeds Corporation Ltd
Orissa High Court · (2022) 07 OHC CK 0112
Orissa Sales Tax Act, 1947 — Section 24(1)Central Sales Tax Act, 1956 — Section 14
High Courts19 Jul 2022Disposed Of
M/s. Temple City Industries Vs State Of Odisha, Represented Through The Commissioner Of Sales Tax And Others
Orissa High Court · (2022) 07 OHC CK 0111
Orissa Sales Tax Act, 1947 — Section 12(8)
High Courts19 Jul 2022Allowed
State Of Odisha, Represented By The Commissioner Of Sales Tax Vs Ginni Metal Industries (P) Ltd
Orissa High Court · (2022) 07 OHC CK 0110
Orissa Sales Tax Act, 1947 — Section 5Orissa Entry Tax Rule, 1999 — Rule 19
High Courts19 Jul 2022Allowed
Sk. Haidar Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376
High Courts19 Jul 2022Dismissed
U.K.D.V. Prasad Rao Vs Lala Yoganandalal And Another
Orissa High Court · (2022) 07 OHC CK 0108
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 142(2)
High Courts19 Jul 2022Dismissed
Hemanta Kumar Patel @ Hemanta Patel And Another Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0107
Code of Criminal Procedure, 1973 — Section 164, 226, 231Indian Penal Code, 1860 — Section 34, 302, 323Scheduled Caste and Scheduled Tribes (Prevention of Atrocities) Act 1989 — Section 3(2)(v)
High Courts19 Jul 2022Dismissed
M/s. Krsna Minerals Vs Pradhan Industries Ltd
Orissa High Court · (2022) 07 OHC CK 0106
Companies Act, 1956 — Section 433(e), 434(1)(a), 439
High Courts19 Jul 2022Dismissed
Biswajeet Pattnaik Vs Dr. P. Tejeswar Rao
Orissa High Court · (2022) 07 OHC CK 0105
Arbitration And Conciliation Act 1996 — Section 8, 9
High Courts19 Jul 2022
Visa Steel Ltd Vs Kohli Builders and Developers Ltd
Orissa High Court · (2022) 07 OHC CK 0104
Commercial Courts Act, 2015 — Section 13(1A)Arbitration And Conciliation Act 1996 — Section 37Limitation Act, 1963 — Article 116, 117
High Courts18 Jul 2022Disposed Of
Bihari Charan Parida Vs State Of Orissa And Another
Orissa High Court · (2022) 07 OHC CK 0103
Orissa Miscellaneous Certificate Rules, 1984 — Rule 7
High Courts18 Jul 2022Dismissed
State Of Orissa, Represented By The Commissioner Of Sales Tax, Cuttack Vs M/s. Orient Paper Mills Ltd., Sambalpur
Orissa High Court · (2022) 07 OHC CK 0102