High Courts18 Jul 2022Disposed Of
OCL India Limited Vs State Of Orissa Represented By The Commissioner Of Sales Tax
Orissa High Court · (2022) 07 OHC CK 0101
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 340 of 1,624
High Courts18 Jul 2022
Birla Institute of Management (BIMTECH), Gothapatna, BBSR, Khurda Vs M/s Fiberfill Interiors and Constructions
Orissa High Court · (2022) 07 OHC CK 0100
High Courts18 Jul 2022Dismissed
Kailash Chandra Ojha Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0099
Indian Penal Code, 1860 — Section 302, 307, 498A
High Courts15 Jul 2022Disposed Of
All Orissa Contractors Association, BBSR Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0096
High Courts15 Jul 2022Disposed Of
Achyutananda Nayak Vs Commissioner cum Secretary S & ME, Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0095
High Courts15 Jul 2022Disposed Of
Basanta Kumar Sahoo Vs M/s. HDFC Bank Ltd., Mumbai And Others
Orissa High Court · (2022) 07 OHC CK 0094
High Courts15 Jul 2022Disposed Of
Pramod Kumar Prusty Vs New India Assurance Company Ltd
Orissa High Court · (2022) 07 OHC CK 0093
High Courts15 Jul 2022Disposed Of
Priyanka Senapati And Another Vs Chairman, Permanent Lok Adalat (PUC), Dhenkanal And Others
Orissa High Court · (2022) 07 OHC CK 0092
Legal Services Authorities Act, 1987 — Section 22A(6)(b)
High Courts15 Jul 2022Disposed Of
Natabar Swain And Another Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0091
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts15 Jul 2022Disposed Of
Nazir Khan Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0090
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 354(A)(2), 506Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts15 Jul 2022Disposed Of
Raju Paraja @ Butu And Another Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0089
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307
High Courts15 Jul 2022Disposed Of
Papu Sahu Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts15 Jul 2022Disposed Of
Anil Sharma @ Anil Kewal Sharma Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts15 Jul 2022Disposed Of
Gopal Palasi @ Polasi Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37(1)(b)
High Courts15 Jul 2022Disposed Of
Sibaram Behera Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 326Arms Act, 1959 — Section 25(IB)(a), 27
High Courts14 Jul 2022Disposed Of
K. Kumari Patro And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 54(3), 55A
High Courts14 Jul 2022Disposed Of
Niranjan Kumar Sena Vs Authorized Officer Union Bank Of India, Regional Office, Cuttack & Another
Orissa High Court · (2022) 07 OHC CK 0083
Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2), 13(4), 14
High Courts14 Jul 2022Disposed Of
Mamata Baral Vs Chief Post Master General, Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0082
High Courts14 Jul 2022Disposed Of
Surendra Rahula @ Roula Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0081
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341
High Courts14 Jul 2022Disposed Of
Rajalaxmi Pradhan Vs Bank Of India, BBSR
Orissa High Court · (2022) 07 OHC CK 0080