High Courts26 Jul 2022Dismissed
Union Of India And Others Vs Abadhuta Jena And Another
Orissa High Court · (2022) 07 OHC CK 0144
Code of Civil Procedure, 1908 — Section 80Arbitration Act, 1940 — Section 23, 30, 30(a)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 338 of 1,624
High Courts25 Jul 2022Allowed
Rajesh Kumar Agarwal & Ors Vs Regional Director (E), Ministry Of Corporate Affairs, Kolkata & Ors
Orissa High Court · (2022) 07 OHC CK 0129
Constitution of India, 1950 — Article 226, 227Companies Act, 2013 — Section 206(5), 207(3), 411
High Courts25 Jul 2022Dismissed
Bigneshraj Patasani Vs Bharat Petroleum Corporation Ltd. & Ors
Orissa High Court · (2022) 07 OHC CK 0128
Constitution of India, 1950 — Article 226, 227
High Courts22 Jul 2022Disposed Of
Rajendra Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0142
Code of Criminal Procedure, 1973 — Section 174, 176, 176(1A)
High Courts22 Jul 2022Disposed Of
Narahari Jena (Since Dead) Represented By His L.Rs Vs State Of Odisha And Another
Orissa High Court · (2022) 07 OHC CK 0141
High Courts22 Jul 2022Dismissed
Deepak Kumar Jena Vs Authorised Officer & Chief Manager, State Bank Of India
Orissa High Court · (2022) 07 OHC CK 0140
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts22 Jul 2022Disposed Of
Sananda Sahu Vs Indian Overseas Bank, BBSR And Another
Orissa High Court · (2022) 07 OHC CK 0139
High Courts22 Jul 2022Dismissed
Dr. Pabitra Mohan Mallik Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0138
High Courts22 Jul 2022Disposed Of
Nilachal Seva Pratisthan Vs State Of Odisha And Others
Orissa High Court · (2022) 07 OHC CK 0136
High Courts22 Jul 2022
State Of Odisha & Another Vs Bailochan Dash
Orissa High Court · (2022) 07 OHC CK 0134
High Courts22 Jul 2022
Krushnapriya Rath Vs Radheshyam Panda
Orissa High Court · (2022) 07 OHC CK 0133
Code of Civil Procedure, 1908 — Section 24(1)Hindu Marriage Act, 1955 — Section 13
High Courts22 Jul 2022Disposed Of
Balaram Naik Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0132
High Courts22 Jul 2022Disposed Of
Laxmidhar Biswal And Others Vs K. Sudarshan Chakravarthy And Others
Orissa High Court · (2022) 07 OHC CK 0131
High Courts22 Jul 2022Allowed
M/s. Orissa Coal Chem Pvt. Ltd Vs M/s. NALCO And Others
Orissa High Court · (2022) 07 OHC CK 0130
Micro, Small and Medium Enterprises Development Act, 2006 — Section 19Arbitration and Conciliation Act, 1996 — Section 34(3)
High Courts21 Jul 2022Disposed Of
Binod Ku. Choudhury Vs State Of Orissa And Others
Orissa High Court · (2022) 07 OHC CK 0127
Indian Penal Code, 1860 — Section 34, 379, 407
High Courts21 Jul 2022Disposed Of
Bijaya Kumar Acharya Vs Utkal University, Vani Vihar, Bhubaneswar And Anr
Orissa High Court · (2022) 07 OHC CK 0126
Constitution of India, 1950 — Article 14, 16, 309, 311Orissa Universities Act, 1989 — Section 22
High Courts21 Jul 2022Disposed Of
Mukta Sahoo Vs State Of Orissa And Others
Orissa High Court · (2022) 07 OHC CK 0125
High Courts21 Jul 2022
Bhabani Prasad Majhi Vs State Of Odisha & Ors
Orissa High Court · (2022) 07 OHC CK 0124
Odisha Co Operative Societies Rules,1965 — Rule 58
High Courts21 Jul 2022
Konark Jute Ltd Vs
Orissa High Court · (2022) 07 OHC CK 0123
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts21 Jul 2022Dismissed
M/s. Krishna Mohan Construction Co. Vs Union of India
Orissa High Court · (2022) 07 OHC CK 0122
Arbitration Act, 1940 — Section 39(1)