High Courts01 Aug 2022Disposed Of
Sangram Kishore Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0018
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 336 of 1,624
High Courts01 Aug 2022Disposed Of
Odisha Mining Corporation Ltd Vs Sri D.K. Nayak
Orissa High Court · (2022) 08 OHC CK 0017
Contract Act, 1872 — Section 54Arbitration and Conciliation Act, 1996 — Section 28(3)
High Courts01 Aug 2022Disposed Of
Premjit Mohanty Vs UCO Bank, Cuttack And Another
Orissa High Court · (2022) 08 OHC CK 0016
High Courts01 Aug 2022Disposed Of
Salgadia Happy and Holy Home Society Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0015
Indian Penal Code, 1860 — Section 354AProtection of Children from Sexual Offences Act, 2012 — Section 12Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 2(14), 41, 42
High Courts01 Aug 2022Disposed Of
M/S. Mahashakti Energy Ltd Vs M/S. OPTCL
Orissa High Court · (2022) 08 OHC CK 0014
Arbitration and Conciliation Act, 1996 — Section 29A, 29A(4), 29A(5)
High Courts01 Aug 2022Disposed Of
Prasann Kumar Acharya And Others Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0013
Land Acquisition Act, 1894 — Section 28A(1)
High Courts01 Aug 2022Dismissed
Nirakar Dash And Another Vs Jayanta Kumar Dash
Orissa High Court · (2022) 08 OHC CK 0012
High Courts01 Aug 2022Disposed Of
Sarat Kumar Sahoo Vs State of Orissa
Orissa High Court · (2022) 08 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 125, 127, 407
High Courts01 Aug 2022Dismissed
Bhagirathi Mishra Vs State of Orissa
Orissa High Court · (2022) 08 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 407, 407(2)
High Courts01 Aug 2022
Malabaika Swain Vs Durga Prasad Chhatoi
Orissa High Court · (2022) 08 OHC CK 0009
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)
High Courts01 Aug 2022Allowed
Manager, ICICI Bank Ltd., Dharmanagar, Berhampur, Dist. Ganjam Vs G. Mangulu Patro And Another
Orissa High Court · (2022) 08 OHC CK 0008
Motor Vehicles Act, 1988 — Section 2(30), 146
High Courts01 Aug 2022Allowed
Pradeep Mohanty And Others Vs State of Orissa
Orissa High Court · (2022) 08 OHC CK 0007
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 8, 27
High Courts01 Aug 2022Disposed Of
M/s. Garuda Vahana Pvt. Ltd Vs Odisha Industrial Infrastructure Development Corporation And Other
Orissa High Court · (2022) 08 OHC CK 0002
High Courts01 Aug 2022Disposed Of
Sanjay Kumar Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0001
High Courts29 Jul 2022
Jindal India Thermal Power Ltd Vs Quartz Infra and Engineering Pvt. Ltd
Orissa High Court · (2022) 07 OHC CK 0172
Arbitration and Conciliation Act, 1996 — Section 27
High Courts29 Jul 2022Allowed
M/s. B.B. Kar, Contractor Establishment Vs Sri Panchanan Pradhan And Another
Orissa High Court · (2022) 07 OHC CK 0171
Indian Penal Code, 1860 — Section 379Industrial Disputes Act, 1947 — Section 25FOrissa Contract Labour (Regulation and Abolition) Rules, 1975 — Rule 12, 12(o), 12(2)(g), 12(5)
High Courts29 Jul 2022Disposed Of
Management Of Ramadevi Chhatrinivas (Ladies Hostel No.II), Utkal University, Bhubaneswar Vs Sri Tankadhar Digal
Orissa High Court · (2022) 07 OHC CK 0170
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts29 Jul 2022Dismissed
Panchu @ Panchanan Mohapatra Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0169
Indian Penal Code, 1860 — Section 302, 304I, 304IIEvidence Act, 1872 — Section 32
High Courts29 Jul 2022Dismissed
Bhagawan Bag Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0168
Indian Penal Code, 1860 — Section 302, 304I, 307, 324, 459
High Courts29 Jul 2022Dismissed
Bhima Dash Vs State Of Odisha
Orissa High Court · (2022) 07 OHC CK 0167
Indian Penal Code, 1860 — Section 302