High Courts03 Aug 2022Dismissed
Y. Paban Kumar Vs Central University Of Odisha Landiguda, Koraput & Others
Orissa High Court · (2022) 08 OHC CK 0037
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 335 of 1,624
High Courts03 Aug 2022Disposed Of
Patitapaban Nayak And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0036
High Courts03 Aug 2022Dismissed
BM, IDFC First Bank Ltd., Baripada Branch And Others Vs Permanent Lok Adalat, Mayurbhanj Baripada And Another
Orissa High Court · (2022) 08 OHC CK 0035
Constitution of India, 1950 — Section 227
High Courts03 Aug 2022Disposed Of
Saroj Kumar Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0034
High Courts03 Aug 2022Disposed Of
M/s Deep Sun Hatcheries Ltd. Gopalpur On Sea, Ganjam And Another Vs Southern Electricity Supply Company Of Odisha Limited, Berhampur And Others
Orissa High Court · (2022) 08 OHC CK 0033
High Courts03 Aug 2022Disposed Of
Vijay Agarwal Vs Authorized Officer, State Bank Of India, Balasore And Another
Orissa High Court · (2022) 08 OHC CK 0032
High Courts03 Aug 2022Disposed Of
Faridabad Gurgaon Minerals Vs Orissa Mining Corporation Ltd
Orissa High Court · (2022) 08 OHC CK 0031
Limitation Act, 1963 — Section 5Arbitration and Conciliation Act, 1996 — Section 34(3), 34(5)
High Courts03 Aug 2022Disposed Of
Kumar Jena And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0028
High Courts03 Aug 2022Dismissed
Babita Satpathy @ Mishra Vs Sitanshu Kumar Dash And Others
Orissa High Court · (2022) 08 OHC CK 0027
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 —Order 13 Rule 3Evidence Act, 1872 — Section 65
High Courts03 Aug 2022Disposed Of
Pratap Naik Vs State Of Orissa
Orissa High Court · (2022) 08 OHC CK 0026
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 342, 376D, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts03 Aug 2022Disposed Of
Saraswati Swain And Another Vs State Of Orissa
Orissa High Court · (2022) 08 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 307, 436, 498ADowry Prohibition Act, 1961 — Section 4
High Courts03 Aug 2022Disposed Of
Smt. Kamala @ Kamala Devi Vs State Of Orissa
Orissa High Court · (2022) 08 OHC CK 0024
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts02 Aug 2022Disposed Of
Sub Divisional Officer (Electrical) Another Vs Nimai Caran Panigrahi
Orissa High Court · (2022) 08 OHC CK 0023
Electricity Act, 2003 — Section 42, 42(5), 42(6), 42(7)Legal Services Authorities Act, 1987 — Section 2(aaa), 22B, 22C(1)
High Courts02 Aug 2022Disposed Of
Smt. Ninima Mahapatra Vs Collector, Bargarh And Others
Orissa High Court · (2022) 08 OHC CK 0022
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36(1)
High Courts02 Aug 2022Dismissed
Executive Engineer (Electrical), Jajpur Vs M/s Maithan Ispat Ltd., Jajpur And Others
Orissa High Court · (2022) 08 OHC CK 0020
High Courts02 Aug 2022Disposed Of
M/s. Priti Oil Ltd Vs State Of Orissa
Orissa High Court · (2022) 08 OHC CK 0019
Central Sales Tax Act, 1956 — Section 6AOrissa Sales Tax Act, 1947 — Section 5A
High Courts02 Aug 2022Disposed Of
Kalinga Institute Of Mining Engineering And Technology Trust (KIMET), Chhendipada Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0006
High Courts02 Aug 2022Disposed Of
Mamata Nayak @ Rajashree Sahoo Vs Life Insurance Corporation Of India And Another
Orissa High Court · (2022) 08 OHC CK 0005
High Courts02 Aug 2022Disposed Of
Smt. Maya Nayak Vs Life Insurance Corporation Of India And Another
Orissa High Court · (2022) 08 OHC CK 0004
High Courts02 Aug 2022Dismissed
State Of Odisha Represented By Commissioner Of Sales Tax, Cuttack Vs M/s Geetashree Industries
Orissa High Court · (2022) 08 OHC CK 0003
Orissa Entry Tax Act, 1999 — Section 26