High Courts08 Aug 2022Disposed Of
Satabdi Banarjee Vs Banking Ombudsman, BBSR And Others
Orissa High Court · (2022) 08 OHC CK 0080
Pensions� Act, 1871 — Section 11
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 333 of 1,624
High Courts08 Aug 2022Disposed Of
Kamal Kumar Agrawal Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0079
High Courts08 Aug 2022Disposed Of
Gita Rout Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0078
High Courts08 Aug 2022Dismissed
Smt. Laxmipriya Beura And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0077
High Courts08 Aug 2022Disposed Of
Siddharth Shankar Patra @ Siddharth Patra And Other Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0076
High Courts08 Aug 2022Disposed Of
Rashmita Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0075
High Courts08 Aug 2022Disposed Of
Tapan Kumar Nanda Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0074
High Courts08 Aug 2022Disposed Of
Executive Engineer, Telingiri Head Works Division, Jeypore, Koraput And Others Vs Presiding Officer, Labour Court Jeypore And Others
Orissa High Court · (2022) 08 OHC CK 0073
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts08 Aug 2022Dismissed
Biswanath Behera And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0072
High Courts08 Aug 2022
ACC Ltd Vs Subrat Ranjan Dash
Orissa High Court · (2022) 08 OHC CK 0070
Arbitration and Conciliation Act, 1996 — Section 16
High Courts08 Aug 2022Disposed Of
Kuna @ Bhagwan Patra Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 326Evidence Act, 1872 — Section 27, 32(1)
High Courts05 Aug 2022Dismissed
Manmath Kumar Sahoo Vs Office Of The Insurance Ombudsman, State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0068
High Courts05 Aug 2022Dismissed
Satish Kumar Sahoo Vs Permanent Lok Adalat (P.U.S.) And Others
Orissa High Court · (2022) 08 OHC CK 0067
Legal Services Authorities Act, 1987 — Section 22C
High Courts05 Aug 2022Disposed Of
Gokul Mallik Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0066
Code Of Criminal Procedure, 1973 — Section 161
High Courts05 Aug 2022
Kishore Ch. Mohapatra Vs CEO, Central Bank Of India And Others
Orissa High Court · (2022) 08 OHC CK 0065
High Courts05 Aug 2022Dismissed
Nilakantha Tripathy Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0063
Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007 — Rule 41, 44
High Courts05 Aug 2022Disposed Of
M/s. ECMAS Resins Pvt. Ltd Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0062
Constitution of India, 1950 — Article 136Orissa Value Added Tax Rules 2005 — Rule 48, 49(2), 49(3), 49((5), 49(5), 50Orissa Entry Tax Rules, 1999 — Rule 10(1), 15, 15B Orissa Entry Tax Act, 1999 — Section 2(q7(10), 7(11), 9, 9(1), 9(2), 9B, 9C(5), 10, 10(1), 10(3)
High Courts05 Aug 2022Dismissed
Manas Pradhan Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0061
Indian Penal Code, 1860 — Section 302
High Courts05 Aug 2022Dismissed
Jaydev Behera Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0060
Indian Penal Code, 1860 — Section 147, 148, 149, 302Explosives Act, 1884 — Section 9(b)
High Courts04 Aug 2022Disposed Of
Amit Kumar Sahu & Anr Vs Collector, Cuttack & Ors
Orissa High Court · (2022) 08 OHC CK 0059