High Courts11 Aug 2022Dismissed
Susanta Kumar Dhalasamanta & Another Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0100
Code Of Criminal Procedure, 1973 — Section 436AIndian Penal Code, 1860 — Section 34, 386, 387
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 332 of 1,624
High Courts11 Aug 2022Disposed Of
M/s. Krishna Mohan Construction Co Vs Union Of India
Orissa High Court · (2022) 08 OHC CK 0099
Arbitration Act, 1940 — Section 39(1)(vi)Arbitration and Conciliation Act, 1996 — Section 20, 21, 34
High Courts11 Aug 2022Disposed Of
Pravakar Dey And Others Vs Union Of India And Others
Orissa High Court · (2022) 08 OHC CK 0098
Arbitration and Conciliation Act, 1996 — Section 34
High Courts11 Aug 2022Disposed Of
Nilachakra Constructions Vs State Of Orissa And Another
Orissa High Court · (2022) 08 OHC CK 0097
High Courts11 Aug 2022Dismissed
Union Of India And Others Vs Abadhuta Jena
Orissa High Court · (2022) 08 OHC CK 0096
High Courts10 Aug 2022
Sunakar Behera Vs Regional Manager, RBI, BBSR And Others
Orissa High Court · (2022) 08 OHC CK 0095
High Courts10 Aug 2022Dismissed
Shree Ganesh Fly Ash Bricks Vs Authorized Officer And Chief Manager, UCO Bank, Zonal Office, Balasore, District Balasore And Another
Orissa High Court · (2022) 08 OHC CK 0094
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts10 Aug 2022Disposed Of
B. Sekam Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0093
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts10 Aug 2022Disposed Of
M/s. P.K. Ores (P) Ltd. And Others Vs Bank Of Baroda, Bhubaneswar Region, Regional Office, Nayapalli, Bhubaneswar, Districtkhordha
Orissa High Court · (2022) 08 OHC CK 0092
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts10 Aug 2022Disposed Of
Pradeep Pradhan Vs U.C.O. Bank, Sambalpur And Others
Orissa High Court · (2022) 08 OHC CK 0091
High Courts10 Aug 2022Disposed Of
Sundaram BNP Paribas Home Finance Limited Vs District Magistrate cum Collector, Ganjam & Others
Orissa High Court · (2022) 08 OHC CK 0090
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
High Courts10 Aug 2022Disposed Of
Sundaram BNP Paribas Home Finance Limited Vs District Magistrate cum Collector, Ganjam & Another
Orissa High Court · (2022) 08 OHC CK 0089
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
High Courts10 Aug 2022Dismissed
Pranab Kumar Das Pattnaik Vs Dena Bank, Bhubaneswar Branch, Bhubaneswar, District Khurda & Another
Orissa High Court · (2022) 08 OHC CK 0088
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts10 Aug 2022Disposed Of
Lalit Kispatta @ Oram And Another Vs Mangri Ekka And Others
Orissa High Court · (2022) 08 OHC CK 0087
High Courts10 Aug 2022Disposed Of
Dillip Kumar Behera @ Dilu Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0086
Indian Penal Code, 1860 — Section 34, 120B, 294, 302, 506
High Courts08 Aug 2022Disposed Of
Prasanta Kumar Jena @ Mitua & Another Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0085
Indian Penal Code, 1860 — Section 149, 302
High Courts08 Aug 2022Disposed Of
Sushama Nayak Vs Collector, Khurda And Others
Orissa High Court · (2022) 08 OHC CK 0084
High Courts08 Aug 2022Disposed Of
M/s. KCS Private Ltd Vs Banking Ombudsman, Bhubaneswar And Another
Orissa High Court · (2022) 08 OHC CK 0083
High Courts08 Aug 2022Disposed Of
Sasmita Das And Another Vs Sr. Divisional Manager, LTC And Others
Orissa High Court · (2022) 08 OHC CK 0082
High Courts08 Aug 2022Disposed Of
Dinesh Singh Vs ICICI Bank Ltd. And Another
Orissa High Court · (2022) 08 OHC CK 0081