High Courts04 Aug 2022Disposed Of
M/s. Jay Mata De Minerals, Mayurbhanj Vs State Of Odisha & Ors
Orissa High Court · (2022) 08 OHC CK 0058
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 334 of 1,624
High Courts04 Aug 2022Disposed Of
Ashanti Rout Vs State Of Odisha & Ors
Orissa High Court · (2022) 08 OHC CK 0057
High Courts04 Aug 2022Disposed Of
Ajay Agrawal Vs State Of Odisha & Ors
Orissa High Court · (2022) 08 OHC CK 0056
Orissa Survey and Settlement Act, 1958 — Section 22, 32
High Courts04 Aug 2022Disposed Of
Karttik @ Kartik Naik @ Nayak & Anr Vs Collector, Nayagarh & Ors
Orissa High Court · (2022) 08 OHC CK 0055
Orissa Municipal Act, 1950 — Section 252, 254, 275(A)
High Courts04 Aug 2022Disposed Of
M/s. Aviva Life Insurance Company India Ltd Vs Malati Digal
Orissa High Court · (2022) 08 OHC CK 0054
High Courts04 Aug 2022Dismissed
Sitanjali Sahu And Others Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0053
High Courts04 Aug 2022Disposed Of
Basanta Kumar Khatua Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0052
High Courts04 Aug 2022Disposed Of
Pramod Kumar Sahoo Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0051
Central Goods and Services Tax Act, 2017 — Section 74
High Courts04 Aug 2022Dismissed
Liaquet Alli Rahim Vs Chief Executive, Baripada Urban Co Operative Bank Ltd., Baripada, Districtmayurbhanj And Others
Orissa High Court · (2022) 08 OHC CK 0050
High Courts04 Aug 2022Disposed Of
Kishore Chandra Sarangi & Others Vs State Of Odisha & Others
Orissa High Court · (2022) 08 OHC CK 0049
High Courts04 Aug 2022Disposed Of
Puran Alloy & Steel Pvt. Ltd., Bhubaneswar And Others Vs State Bank Of India, Bhubaneswar
Orissa High Court · (2022) 08 OHC CK 0048
High Courts04 Aug 2022
Mahanadi Coalfields Ltd Vs M/S. B. S. Agrawal, Engineers And Contractors
Orissa High Court · (2022) 08 OHC CK 0046
Arbitration and Conciliation Act, 1996 — Section 16
High Courts04 Aug 2022Disposed Of
Akshya Kumar Nayak Vs State Of Orissa And Ors
Orissa High Court · (2022) 08 OHC CK 0045
Constitution of India, 1950 — Article 14, 16, 309Odisha Education Act, 1969 — Section 3(b)Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 16(2)
High Courts03 Aug 2022Dismissed
Divisional Manager, Reliance General Insurance Co. Ltd Vs Kunu @S ubhashree Sahoo And Others
Orissa High Court · (2022) 08 OHC CK 0044
High Courts03 Aug 2022Dismissed
Divisional Manager, New India Assurance Company Ltd Vs Rabinarayan Pattanaik And Another
Orissa High Court · (2022) 08 OHC CK 0043
High Courts03 Aug 2022Disposed Of
Rajendra Prasad Pattanaik And Others Vs Prasanna Kumar Behera And Another
Orissa High Court · (2022) 08 OHC CK 0042
High Courts03 Aug 2022Dismissed
Sagnika Dhal Vs Sanjeet Behera
Orissa High Court · (2022) 08 OHC CK 0041
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts03 Aug 2022
Sabyasachi Mishra Vs Lopamudra Mishra
Orissa High Court · (2022) 08 OHC CK 0040
Code Of Criminal Procedure, 1973 — Section 407
High Courts03 Aug 2022
Manika Das @ Mamata Kunar Vs Satyanarayan Das
Orissa High Court · (2022) 08 OHC CK 0039
Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13(i)(e)
High Courts03 Aug 2022Disposed Of
Nidhi Parida And Others Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0038