High Courts12 Aug 2022Disposed Of
Basudev Sethi Vs State Of Orissa
Orissa High Court · (2022) 08 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 432Indian Penal Code, 1860 — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 331 of 1,624
High Courts12 Aug 2022
Jindal India Thermal Power Ltd Vs Quartz Infra And Engineering Pvt. Ltd
Orissa High Court · (2022) 08 OHC CK 0120
High Courts12 Aug 2022Dismissed
Jindal India Thermal Power Ltd Vs Quartz Infra and Engineering Pvt. Ltd
Orissa High Court · (2022) 08 OHC CK 0119
High Courts12 Aug 2022Disposed Of
Central Public Works Department, BBSR And Others Vs Rajesh Mohanty Construction Pvt. Ltd
Orissa High Court · (2022) 08 OHC CK 0117
Code of Civil Procedure, 1908 — Order 39 Rule 3(A),Arbitration and Conciliation Act, 1996 — Section 9, 37
High Courts12 Aug 2022Disposed Of
Narayan Behera Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0116
Drugs and Cosmetics Rules, 1945 — Rule 23, 59, 59(2), 75A, 76
High Courts12 Aug 2022Disposed Of
N.G.O. United Samiti Action, Kendrapara Vs State Of Orissa And Others
Orissa High Court · (2022) 08 OHC CK 0115
High Courts12 Aug 2022Disposed Of
Bhabani Sankar Acharya Vs Asit Baran Swain And Others
Orissa High Court · (2022) 08 OHC CK 0114
High Courts12 Aug 2022Dismissed
National Insurance Company Limited And Another Vs G. Dilesu Patra And Others
Orissa High Court · (2022) 08 OHC CK 0113
Insurance Act, 1938 — Section 64UM(2)
High Courts12 Aug 2022Dismissed
Reckitt Benckiser (India) Ltd Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0112
Central Sales Tax Act, 1956 — Section 14, 14(1)(x), 15Orissa Sales Tax Act, 1947 — Section 5(1), 12(4), 12(8)
High Courts12 Aug 2022Disposed Of
UCO Bank, Rourkela Vs Purnima Agarwal & Others
Orissa High Court · (2022) 08 OHC CK 0111
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts12 Aug 2022Disposed Of
Karna@ Budha Naik Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0110
Indian Penal Code, 1860 — Section 302, 304B, 498A
High Courts11 Aug 2022Allowed
M/s Kamala Agencies Vs State Of Odisha And Another
Orissa High Court · (2022) 08 OHC CK 0118
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 32, 226, 300ADrugs and Cosmetics Act, 1940 — Section 3(b), 3(f), 3(g), 33Customs Act, 1962 — Section 2(26)
High Courts11 Aug 2022Disposed Of
Madhav Soren Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0109
Constitution Of India, 1950 — Article 21, 39(f), 45
High Courts11 Aug 2022Disposed Of
Smt. Asmita Ray Vs Chairman And M.D., UCO Bank And Others
Orissa High Court · (2022) 08 OHC CK 0108
High Courts11 Aug 2022
Kalpana Swain Vs Siba Sankar Sahoo
Orissa High Court · (2022) 08 OHC CK 0107
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts11 Aug 2022Dismissed
Shiba Dandasena Vs State Of Orissa
Orissa High Court · (2022) 08 OHC CK 0106
Indian Penal Code, 1860 — Section 302, 309
High Courts11 Aug 2022Disposed Of
Siba Shankar Dash @ Siva @ Pintu Vs State Of Orissa
Orissa High Court · (2022) 08 OHC CK 0105
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(iv)(r), 3(2)(v), 14AIndian Penal Code, 1860 — Section 34, 120B, 294, 386, 387, 420, 448, 467, 468, 471, 506
High Courts11 Aug 2022Dismissed
Tapan Kumar Pradhan Vs State Of Orissa
Orissa High Court · (2022) 08 OHC CK 0104
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 109, 302
High Courts11 Aug 2022Dismissed
M/s. Krsna Minerals Vs M/s. Pradhan Industries Ltd
Orissa High Court · (2022) 08 OHC CK 0103
High Courts11 Aug 2022Disposed Of
Nakul Kishor Merli & Others Vs Union Of India And Others
Orissa High Court · (2022) 08 OHC CK 0102
Constitution Of India, 1950 — Article 226Food Corporations Act, 1964 — Section 13