COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 329 of 1,624

High Courts23 Aug 2022Dismissed

Chamarulal Agrawal Vs State Of Odisha & Another

Orissa High Court · (2022) 08 OHC CK 0212

Constitution of India, 1950 — Article 20(2)Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 379, 411

High Courts23 Aug 2022Dismissed

Raj Kishor Behera And Another Vs State Of Odisha

Orissa High Court · (2022) 08 OHC CK 0210

Code of Criminal Procedure, 1973 — Section 233, 234, 235, 236, 237, 238, 239, 313Indian Penal Code, 1860 — Section 34, 141, 143, 144, 146, 147, 149, 300, 300(3), 302, 323, 324, 341, 379, 428

High Courts23 Aug 2022Disposed Of

Union Of India And Others Vs Kewal Chand Jain

Orissa High Court · (2022) 08 OHC CK 0209

Arbitration and Conciliation Act, 1996 — Section 31(5), 34, 34(3)

High Courts23 Aug 2022Dismissed

Amit @ Gullu @ Amitav Kumar Vs State Of Odisha

Orissa High Court · (2022) 08 OHC CK 0161

Code of Criminal Procedure, 1973 — Section 173(8)Indian Penal Code, 1860 — Section 109, 120B, 302, 304I, 391, 395, 396, 397Evidence Act, 1872 — Section 9, 105

High Courts22 Aug 2022Dismissed

M/s. Vinayak Agro Industries Vs State Of Odisha & Others

Orissa High Court · (2022) 08 OHC CK 0160

Odisha Entry Tax Act, 1999 — Section 10, 16, 17Orissa Value Added Tax Act, 2004 — Section 43(4)Central Excise Act, 1944 — Section 35G

High Courts22 Aug 2022Disposed Of

Subhashree Dalai Vs Union Of India And Others

Orissa High Court · (2022) 08 OHC CK 0159

High Courts22 Aug 2022Disposed Of

Shaik Wajid Vs R.T.O., Sambalpur

Orissa High Court · (2022) 08 OHC CK 0158

High Courts22 Aug 2022Disposed Of

Manoranjan Sahoo Vs Seema Sahu

Orissa High Court · (2022) 08 OHC CK 0157

Hindu Marriage Act, 1955 — Section 24

High Courts22 Aug 2022Dismissed

M/s. Asha Infraprojects & Services Pvt. Ltd. Vs Commissioner of CT & GST, Odisha, Cuttack & Others

Orissa High Court · (2022) 08 OHC CK 0156

High Courts22 Aug 2022

K. Kumari Patro And Others Vs State Of Odisha And Others

Orissa High Court · (2022) 08 OHC CK 0155

Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 54, 55A, 176(1A), 176(5)

High Courts22 Aug 2022Dismissed

Saroj Kumar Biswal And Others Vs State Of Odisha And Others

Orissa High Court · (2022) 08 OHC CK 0154

High Courts22 Aug 2022Disposed Of

M/s Shree Jagannath Supply And Service Co Operative Society Ltd Vs State Of Odisha And Others

Orissa High Court · (2022) 08 OHC CK 0152

High Courts22 Aug 2022Disposed Of

S. K.Rajuddin Vs Ansuman Chiranjibi And Others

Orissa High Court · (2022) 08 OHC CK 0151

High Courts22 Aug 2022Disposed Of

Kamala Jena And Another Vs Raj Kishore Pradhan And Others

Orissa High Court · (2022) 08 OHC CK 0150

High Courts22 Aug 2022Disposed Of

M/s.National Insurance Co. Ltd Vs Pratap Mukhi And Others

Orissa High Court · (2022) 08 OHC CK 0149

High Courts22 Aug 2022Dismissed

Jitendra Biswal Vs Sri Pradeep Jena, Commissioner cum Secretary, Rural Development Department, Bhubaneswar & Others

Orissa High Court · (2022) 08 OHC CK 0148

High Courts22 Aug 2022Disposed Of

Braja Kishore Deb And Others Vs Sangeeta Devi And Another

Orissa High Court · (2022) 08 OHC CK 0147

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

High Courts22 Aug 2022Disposed Of

Dhuruba Charan Sahoo Vs Rabindranath Sahoo And Others

Orissa High Court · (2022) 08 OHC CK 0146

Evidence Act, 1872 — Section 31

High Courts22 Aug 2022Disposed Of

Sri Bandan Kumar Mahapatra Vs Sri Bijan Kumar Mahapatra And Others

Orissa High Court · (2022) 08 OHC CK 0145

Code of Civil Procedure, 1908 — Section 10, 151

High Courts22 Aug 2022Disposed Of

N. Chiranjibi Rao Vs State Of Odisha

Orissa High Court · (2022) 08 OHC CK 0144

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 294, 384, 447, 465, 468, 471, 506