High Courts26 Aug 2022Disposed Of
Biranchi Pradhan Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0166
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 102Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 216, 302
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 327 of 1,624
High Courts26 Aug 2022Disposed Of
Ardhendu Kumar Das Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0165
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts26 Aug 2022Disposed Of
Ganesh Pradhan @ Gani Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37(1)(b)
High Courts26 Aug 2022Disposed Of
Budu Patika Vs State Of Odisha
Orissa High Court · (2022) 08 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts25 Aug 2022Dismissed
Dr Saroj Sekhar Rath & Ors Vs State Of Odisha And Ors
Orissa High Court · (2022) 08 OHC CK 0184
Constitution of India, — Article 14, 226, 227, 309
High Courts25 Aug 2022Disposed Of
Prabasini Panda Vs State Of Odisha And Ors
Orissa High Court · (2022) 08 OHC CK 0183
Orissa Education Act, 1969 — Section 7, 7A, 7A(3)
High Courts25 Aug 2022
Sarat Kumar Jena Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0182
High Courts25 Aug 2022Dismissed
Nityanand Panigrahi, Balasore Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0181
High Courts25 Aug 2022Disposed Of
Sushila Agarwal Vs Chairman, PNB Housing FIN. Ltd. New Delhi And Others
Orissa High Court · (2022) 08 OHC CK 0180
High Courts25 Aug 2022Dismissed
Vice Chairman, State Council For Technical Education & Vocational Training, Bhubaneswar And Another Vs Manoj Patra And Others
Orissa High Court · (2022) 08 OHC CK 0179
High Courts25 Aug 2022Disposed Of
Madhupriya Sasmal @ Sahoo Vs Sibaram Sahoo
Orissa High Court · (2022) 08 OHC CK 0178
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts25 Aug 2022Disposed Of
State Of Orissa And Another Vs Smt. Baijayanti Rath And Others
Orissa High Court · (2022) 08 OHC CK 0177
High Courts25 Aug 2022Disposed Of
Divisional Manager, Oriental Insurance Co. Ltd Vs Paina Bewa And Others
Orissa High Court · (2022) 08 OHC CK 0176
High Courts25 Aug 2022Disposed Of
Bharat Sanchar Nigam Limited Vs Tirath Singh
Orissa High Court · (2022) 08 OHC CK 0175
High Courts25 Aug 2022Disposed Of
Union Of India And Another Vs D.D. Champatiray
Orissa High Court · (2022) 08 OHC CK 0174
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Aug 2022Disposed Of
Bimalendu Pradhan Vs Sanghamitra Mishra And Others
Orissa High Court · (2022) 08 OHC CK 0196
High Courts24 Aug 2022Disposed Of
Bijaya Kumar Behera And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0195
High Courts24 Aug 2022Disposed Of
Bharat Chandra Mohapatra Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0194
High Courts24 Aug 2022Disposed Of
Dr. Sujog Kumar Nayak Vs Bandita Das And Another
Orissa High Court · (2022) 08 OHC CK 0193
Legal Services Authorities Act, 1987 — Section 22A(b)
High Courts24 Aug 2022
Ajit Kumar Mohapatra Vs State Of Odisha And Another
Orissa High Court · (2022) 08 OHC CK 0192
Registration of Births and Deaths Act, 1969 — Section 13(3)Orissa Registration of Births and Deaths Rules, 2001 — Rule 9(3)