High Courts05 Sept 2022Disposed Of
Kishore Ch. Mohapatra Vs CEO, Central Bank Of India And Others
Orissa High Court · (2022) 09 OHC CK 0013
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 325 of 1,624
High Courts05 Sept 2022
Benadikta Digal Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0012
High Courts05 Sept 2022Disposed Of
Ganda Digal Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0011
High Courts05 Sept 2022Dismissed
Bhula @ Bhola Mallick Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27
High Courts05 Sept 2022Dismissed
Prasant Kumar Mohanty @ Saheb Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0009
Indian Penal Code, 1860 — Section 34, 302, 304B, 304II, 498ADowry Prohibition Act, 1961 — Section 4
High Courts05 Sept 2022
D.N.Behera & Ors Vs State Of Odisha & Ors
Orissa High Court · (2022) 09 OHC CK 0008
High Courts05 Sept 2022Dismissed
Ashis Kerketta And Another Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0007
Indian Penal Code, 1860 — Section 34, 302, 450
High Courts05 Sept 2022Dismissed
Harasa @ Harsha Behera And Two Others Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0006
Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 6
High Courts02 Sept 2022Disposed Of
Bishnu Prasad Sahu Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0005
Code of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 — Section 6
High Courts02 Sept 2022Disposed Of
Sanjit Sabar Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0004
High Courts02 Sept 2022Disposed Of
Sri Akshaya Kumar Dash Vs Nilachal Gramya Bank, Bhubaneswar And Others
Orissa High Court · (2022) 09 OHC CK 0003
High Courts02 Sept 2022Disposed Of
Pramod Jena And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0002
High Courts02 Sept 2022Disposed Of
Sri Debendranath Sahoo Son Of Late Narayan Sahoo Vs State Of Odisha & Others
Orissa High Court · (2022) 09 OHC CK 0001
Constitution of India, — Article 14, 16, 38, 136, 141, 226, 227Administrative Tribunal Act, 1985 — Section 19Code of Civil Procedure, 1908 — Order 47 Rule 1(1)
High Courts30 Aug 2022Disposed Of
Satyasish Dash And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0235
High Courts30 Aug 2022Dismissed
Pitabas Sahoo Vs Collector, Jajpur And Others
Orissa High Court · (2022) 08 OHC CK 0234
High Courts30 Aug 2022Disposed Of
Gopichand H. Krishnani Vs Ashish Kumar Jain And Others
Orissa High Court · (2022) 08 OHC CK 0233
High Courts30 Aug 2022Disposed Of
M/S. National Aluminum Company Ltd., Angul And Others Vs M/s. Maheswari Brothers Coal Ltd., Hyderabad
Orissa High Court · (2022) 08 OHC CK 0232
High Courts30 Aug 2022Disposed Of
M/s. Mesco Hotels Ltd Vs Bijoy Kumar Mohapatra And Others
Orissa High Court · (2022) 08 OHC CK 0231
Code of Civil Procedure, 1908 — Order 21 Rule 99
High Courts30 Aug 2022Disposed Of
Sourabha, N.G.O., Khurda Vs State Of Odisha And Others
Orissa High Court · (2022) 08 OHC CK 0230
High Courts30 Aug 2022Disposed Of
Nirmala Sahoo Vs Chief Executive Officer, CESU And Another
Orissa High Court · (2022) 08 OHC CK 0229
Indian Penal Code, 1860 — Section 34, 287, 304(A), 337