High Courts07 Sept 2022Allowed
Chalaka Munda Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 173(2), 313(1)(b)Indian Penal Code, 1860 — Section 300, 302Evidence Act, 1872 — Section 101, 106
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 324 of 1,624
High Courts07 Sept 2022Disposed Of
Divisional Manager, Oriental Insurance Company Ltd Vs Jagannath Palo And Another
Orissa High Court · (2022) 09 OHC CK 0040
High Courts07 Sept 2022Disposed Of
Ashok Kumar Mahakud @ Chhotu @ Chotku Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0039
Indian Penal Code, 1860 — Section 307, 395, 435Arms Act, 1959 — Section 25, 27
High Courts07 Sept 2022Dismissed
Mahendra Oram Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0037
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)(h), 376D, 506
High Courts07 Sept 2022Disposed Of
Dara Singh @ Rabindra Ku. Pal And Others Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0033
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 212, 302, 323, 436, 452
High Courts07 Sept 2022Disposed Of
Jyoti Prakash Mohanty Vs Pradip Kumar Mohapatra, IAS, Commissioner-Cumsecretary, Revenue And Disaster Management Department, Bhubaneswar, Districtkhurda And Others
Orissa High Court · (2022) 09 OHC CK 0032
High Courts06 Sept 2022Dismissed
Harekrushna Naik And Others Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0030
Indian Penal Code, 1860 — Section 34, 302, 307, 341, 452
High Courts06 Sept 2022
Anil Kumar Muduli Vs Canara Bank & Others
Orissa High Court · (2022) 09 OHC CK 0027
High Courts06 Sept 2022Disposed Of
Ugrasena Nayak And Others Vs Union Of India And Others
Orissa High Court · (2022) 09 OHC CK 0026
High Courts06 Sept 2022Dismissed
Secretary, Regulated Market Committee, Sonepur Vs Belal Mishra And Another
Orissa High Court · (2022) 09 OHC CK 0025
Indian Penal Code, 1860 — Section 409
High Courts06 Sept 2022Dismissed
Management Of Sanjay Memorial Institute Of Technology, Ganjam Vs Rajendra Behera And Others
Orissa High Court · (2022) 09 OHC CK 0024
Industrial Disputes Act, 1947 — Section 17(B)
High Courts06 Sept 2022Dismissed
Susama Behera Vs Collector Cum District Magistrate, Kendrapara And Others
Orissa High Court · (2022) 09 OHC CK 0023
High Courts06 Sept 2022Dismissed
Kanhu Ch. Mohanty Vs Sidharth Sankar Swain And Others
Orissa High Court · (2022) 09 OHC CK 0022
Contempt of Court Act 1971 — Section 20
High Courts06 Sept 2022Dismissed
Shyama Panasputia And Others Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0021
Indian Penal Code, 1860 — Section 149, 302
High Courts05 Sept 2022Disposed Of
Uttam Kumar Giri Vs Insurance Regulatory And Development Authority Of India And Others
Orissa High Court · (2022) 09 OHC CK 0020
High Courts05 Sept 2022Disposed Of
M/s. Truptee Enterprises Pvt. Ltd Vs HDFC Bank Ltd And Others
Orissa High Court · (2022) 09 OHC CK 0019
High Courts05 Sept 2022Disposed Of
M/s. Paradeep Phosphates Ltd Vs Micro And Small Enterprises Facilitation Council, Pune And Another
Orissa High Court · (2022) 09 OHC CK 0018
Micro, Small and Medium Enterprises Development Act, 2006 — Section 18
High Courts05 Sept 2022Disposed Of
Rajat Kumar Rout @ Hapi Rout And Ors Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0017
Code of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 34, 294, 363, 506
High Courts05 Sept 2022Disposed Of
M/S. GSCO Infrastructure Pvt. Ltd., Chandigarh Vs Mahanadi Coalfields Ltd., Sambalpur And Others
Orissa High Court · (2022) 09 OHC CK 0016
High Courts05 Sept 2022Disposed Of
M/S. KCS Pvt. Ltd., Rourkela Vs MECON Ltd. Jharkhand
Orissa High Court · (2022) 09 OHC CK 0014
Arbitration and Conciliation Act, 1996 — Section 29A, 42