High Courts12 Sept 2022Dismissed
Odisha State Legal Services Authority Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0080
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 322 of 1,624
High Courts12 Sept 2022Dismissed
Smt. Minati Mohapatra Vs Orissa Power Generation Corporation And Another
Orissa High Court · (2022) 09 OHC CK 0079
Orissa Power Generation Corporation Recruitment and Promotion Rules for Executives, 1992 — Rule 9(1)(e)
High Courts12 Sept 2022
Anuja Jena Vs Chairman, SBI, Mumbai And Another
Orissa High Court · (2022) 09 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 91Indian Penal Code, 1860 — Section 175
High Courts12 Sept 2022
Khirod Kumari Devi @ Khirode Kumari Devi Vs Nalini Devi And Others
Orissa High Court · (2022) 09 OHC CK 0077
High Courts12 Sept 2022Dismissed
Harekrushan Tripathy Vs Presiding Officer, Debt Recovery Tribunal, Cuttack And Others
Orissa High Court · (2022) 09 OHC CK 0076
High Courts12 Sept 2022Dismissed
Sumanta Sahu Vs Authorized Officer Cumchief Manager, (LR & NPA) State Bank Of India, R.B.O. Mirania, Gandhi Marg, District Angul And Others
Orissa High Court · (2022) 09 OHC CK 0075
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts12 Sept 2022Dismissed
Akshaya @ Akhaya Kumar Pattanaik Vs Secretary, Khurda Cooperative Agricultural and Rural Development Bank Ltd., Khurda, DistrictKhurda & Another
Orissa High Court · (2022) 09 OHC CK 0074
High Courts12 Sept 2022Dismissed
Samarendra Narendra Vs State Of Orissa And Others
Orissa High Court · (2022) 09 OHC CK 0073
High Courts12 Sept 2022Disposed Of
Dambaru Behera Vs State Of Odisha Others
Orissa High Court · (2022) 09 OHC CK 0072
High Courts12 Sept 2022Disposed Of
Rasmita Pradhan And Others Vs State Of Odisha Others
Orissa High Court · (2022) 09 OHC CK 0071
High Courts12 Sept 2022
Smt. Lalita Mohanty Vs G. Mathi Vathanan And Another
Orissa High Court · (2022) 09 OHC CK 0070
High Courts09 Sept 2022Allowed
Jhituku Paraja Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 235(2)Indian Penal Code, 1860 — Section 300(3), 302
High Courts09 Sept 2022Disposed Of
Golakha Chandra Mohanty Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0068
High Courts09 Sept 2022Disposed Of
Chetana Bhuyan Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0067
High Courts09 Sept 2022Disposed Of
Basanti Swain Vs Collector, Cuttack And Others
Orissa High Court · (2022) 09 OHC CK 0066
Code of Civil Procedure, 1908 — Order 8 Rule 9
High Courts09 Sept 2022Disposed Of
Gouranga Charan Panda Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0065
High Courts09 Sept 2022Disposed Of
Hockey Odisha Vs Union Of India
Orissa High Court · (2022) 09 OHC CK 0064
High Courts09 Sept 2022Disposed Of
Rural Development Action Cell Vs Union Of India And Others
Orissa High Court · (2022) 09 OHC CK 0063
High Courts09 Sept 2022
Smt. Manikyapraba Panda Vs Chairman, Utkal Gramya Bank And Others
Orissa High Court · (2022) 09 OHC CK 0062
High Courts08 Sept 2022Disposed Of
Alekh Nayak Vs Union Of India And Others
Orissa High Court · (2022) 09 OHC CK 0060
Inter State River Water Disputes Act, 1956 — Section 3