High Courts16 Sept 2022
Anshuman Ray Vs Union Of India And Others
Orissa High Court · (2022) 09 OHC CK 0121
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 320 of 1,624
High Courts16 Sept 2022
Nirmal Kumar Sahoo And Others Vs Bibhuti Bhusan Rath And Others
Orissa High Court · (2022) 09 OHC CK 0120
High Courts16 Sept 2022Dismissed
Dushila Meher Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0119
High Courts16 Sept 2022Disposed Of
Ardhendhu Kumar Das Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0118
High Courts15 Sept 2022Disposed Of
Divisional Manager LIC Of India Vs Baijaynti Mohanty
Orissa High Court · (2022) 09 OHC CK 0117
High Courts15 Sept 2022Disposed Of
Shashibha Pandey And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0116
High Courts15 Sept 2022Dismissed
Executive Engineer (Electrical) Central Electricity Supply Utility Of Odisha, Bhubaneswar Electrical Division, Khurda Vs Srinibash Sahoo
Orissa High Court · (2022) 09 OHC CK 0115
High Courts15 Sept 2022Allowed
Laxminarayana Samantray Vs Snidharani Mangaraj
Orissa High Court · (2022) 09 OHC CK 0114
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts15 Sept 2022Allowed
Nilima @ Mina Dash Vs Trilochan @ Abhinash Dash
Orissa High Court · (2022) 09 OHC CK 0113
Code of Civil Procedure, 1908 — Section 24
High Courts15 Sept 2022Dismissed
Mahendra Dora Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0112
Indian Penal Code, 1860 — Section 302, 304II
High Courts15 Sept 2022Dismissed
Dhadia @ Mandar Sahu Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0111
Code of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 106
High Courts15 Sept 2022
Orissa Textile Mills Ltd (in liquidation) Vs
Orissa High Court · (2022) 09 OHC CK 0110
Companies (Court) Rules, 1959 — Rule 167
High Courts15 Sept 2022Dismissed
Dhabaleswar Gouda Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 24, 25, 26, 106
High Courts15 Sept 2022Dismissed
Tukuna @ Tankadhar Swain Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0108
Indian Penal Code, 1860 — Section 302
High Courts14 Sept 2022Disposed Of
Manas Ranjan Swain & Another Vs Authorized Officer, Axis Bank Ltd. Asset Sales Centre, Shreeya Talkies, Kharvela Nagar, BBSR, District Khordha
Orissa High Court · (2022) 09 OHC CK 0107
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts14 Sept 2022Disposed Of
Joshada Behera Vs Regional Manager, State Bank Of India, Bhubaneswar And Others
Orissa High Court · (2022) 09 OHC CK 0106
High Courts14 Sept 2022Disposed Of
Manorama Bhuyan And Another Vs Regional Manager, S.B.I. And Others
Orissa High Court · (2022) 09 OHC CK 0105
Recovery of Debts and Bankruptcy Act, 1993 — Section 30, 30A
High Courts14 Sept 2022Disposed Of
TPCODL, Pur Vs Krushna Ch. Nayak And Others
Orissa High Court · (2022) 09 OHC CK 0104
High Courts14 Sept 2022Dismissed
Divisional Manager, United India Insurance Company Ltd Vs Sunakar Sahoo And Another
Orissa High Court · (2022) 09 OHC CK 0103
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts14 Sept 2022Disposed Of
Renuprava Panda Vs State Of Odisha & Others
Orissa High Court · (2022) 09 OHC CK 0102
Constitution of India, 1950 — Article 309Administrative Tribunals� Act, 1985 — Section 19Orissa Education Act, 1969 — Section 3(b)