High Courts21 Sept 2022Disposed Of
Sajid Badabura Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0176
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 318 of 1,624
High Courts21 Sept 2022Dismissed
Dr. Punyaslok Das Vs State Of Odisha And Another
Orissa High Court · (2022) 09 OHC CK 0152
High Courts21 Sept 2022Disposed Of
Bishnu Charan Behera Vs State Of Odisha And Another
Orissa High Court · (2022) 09 OHC CK 0151
High Courts21 Sept 2022Disposed Of
Hadubandhu Nayak Vs Manager, LIC Of India, BBSR And Others
Orissa High Court · (2022) 09 OHC CK 0150
High Courts21 Sept 2022Disposed Of
Kalinga Institute Of Mining Engineering And Technology, Angul Vs BM, SBI, Hulurisingha, Angul
Orissa High Court · (2022) 09 OHC CK 0149
High Courts21 Sept 2022
Smt. Lalita Mohanty Vs G. Mathi Vathanan And Another
Orissa High Court · (2022) 09 OHC CK 0148
High Courts21 Sept 2022Disposed Of
Smt. Budhimati Majhi And Others Vs Union If India
Orissa High Court · (2022) 09 OHC CK 0138
High Courts20 Sept 2022Disposed Of
Ranga Naik Vs Harebananda Bhatra And Another
Orissa High Court · (2022) 09 OHC CK 0171
Constitution of India, 1950 — Article 142
High Courts20 Sept 2022Disposed Of
National Insurance Company Ltd Vs Anju Agarwal And Others
Orissa High Court · (2022) 09 OHC CK 0170
High Courts20 Sept 2022Disposed Of
Madhusudan Behera Vs Bhimsen Behera & Ors
Orissa High Court · (2022) 09 OHC CK 0169
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1)
High Courts20 Sept 2022Disposed Of
Nilachala Saraswata Sangha, Puri & Others Vs Senior Superintendent Of Post Offices, Bhubaneswar Division & Others
Orissa High Court · (2022) 09 OHC CK 0168
Constitution of India, 1950 — Article 226, 227
High Courts20 Sept 2022Dismissed
Braja Kishore Mohanty & Others Vs Nilachal Saraswat Sangha & Others
Orissa High Court · (2022) 09 OHC CK 0167
Code Of Civil Procedure, 1908 — Section 11, 21, 21(1), 100, Order 1 Rule 8, Order 41 Rule 27Societies Registration Act, 1860 — Section 6
High Courts20 Sept 2022
Kanithi Saujanya Vs Siddhant Kumar Dutt
Orissa High Court · (2022) 09 OHC CK 0166
Code Of Civil Procedure, 1908 — Section 24, Order 7 Rule 10
High Courts20 Sept 2022Disposed Of
Smt. Kabita Behera Vs Indian Oil Corporation Ltd., Bhubaneswar And Another
Orissa High Court · (2022) 09 OHC CK 0165
Transfer of Property Act 1882 — Section 109
High Courts20 Sept 2022Disposed Of
Mitra Mohapatra Vs State Of Odisha & Others
Orissa High Court · (2022) 09 OHC CK 0164
Constitution of India, 1950 — Article 226, 227Odisha Non Govt. Aided College Lecturers Placement Rules, 2014 — Rule 5, 6
High Courts20 Sept 2022Disposed Of
Niranjan Sethi Vs State Of Odisha & Others
Orissa High Court · (2022) 09 OHC CK 0163
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
High Courts20 Sept 2022Disposed Of
M/s. Shankar Medical Store Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0162
High Courts20 Sept 2022Disposed Of
Ashok Kumar Khuntia & Ors Vs State Of Odisha & Ors
Orissa High Court · (2022) 09 OHC CK 0161
High Courts20 Sept 2022Disposed Of
Sub Divisional Officer(Electrical), Electrical Sub Division No.I, Southco Vs Trinath Nayak
Orissa High Court · (2022) 09 OHC CK 0160
Electricity Act, 2003 — Section 126, 126(1), 127Legal Services Authorities Act, 1987 — Section 2(aaa), 22C
High Courts20 Sept 2022Dismissed
ICICI Lombard General Insurance Com. Ltd. And Another Vs Praveen Raj Parichha And Another
Orissa High Court · (2022) 09 OHC CK 0159
Motor Vehicles Act, 1988 — Section 167Motor Vehicles Act, 1939 — Section 110AA