High Courts23 Sept 2022
Simaranee Meher Vs Achyutananda Meher
Orissa High Court · (2022) 09 OHC CK 0184
Code Of Civil Procedure, 1908 — Section 24Family Court Act, 1984 — Section 10Hindu Marriage Act, 1955 — Section 13(1)
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Orissa High Court judgments
32,472 judgments · page 317 of 1,624
High Courts23 Sept 2022
Rashmirekha Swain @ Pattnaik Vs Debashis Pattnaik
Orissa High Court · (2022) 09 OHC CK 0183
Code Of Civil Procedure, 1908 — Section 24Family Court Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 9, 13
High Courts23 Sept 2022
Sanghamitra Das And Another Vs Rajiv Ranjan Das
Orissa High Court · (2022) 09 OHC CK 0182
Code Of Criminal Procedure, 1973 — Section 125, 407
High Courts23 Sept 2022Disposed Of
M/s. GMR, Chhatisgarh Energy Ltd Vs M/s. Hindalco Industries Ltd. And Others
Orissa High Court · (2022) 09 OHC CK 0181
Coal Mines (Special Provisions) Second Ordinance, 2014 Section 6, 14(3)
High Courts23 Sept 2022Disposed Of
Parimita Mohanty Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0180
High Courts23 Sept 2022Disposed Of
Sukadev Panda Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0179
High Courts23 Sept 2022Disposed Of
Karimi Jaga Rao & Another Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0178
Indian Penal Code, 1860 — Section 363, 376(2)(i)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts23 Sept 2022
Madhavi Mangaraj And Others Vs Project Director, Project Implementation Unit And Others
Orissa High Court · (2022) 09 OHC CK 0177
Arbitration and Conciliation Act, 1996 — Section 31(7)(a), 31(7)(b)
High Courts22 Sept 2022
Kamal Lochan Samantaray Vs Indian Bank, Chennai And Others
Orissa High Court · (2022) 09 OHC CK 0175
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts22 Sept 2022Disposed Of
Ikbal Jabed Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0174
High Courts22 Sept 2022Dismissed
Union Of India And Others Vs Suman Sundar Patra
Orissa High Court · (2022) 09 OHC CK 0173
Arbitration and Conciliation Act, 1996 — Section 16(2), 28(3), 31(7)(b)
High Courts22 Sept 2022Disposed Of
G.M., East Coast Railway And Another Vs Rail Welders JV
Orissa High Court · (2022) 09 OHC CK 0172
Contract Act, 1872 — Section 73
High Courts22 Sept 2022Dismissed
Gitarani Kampa Vs Additional District Magistrate, Subarnapur And Others
Orissa High Court · (2022) 09 OHC CK 0136
High Courts22 Sept 2022Dismissed
Swarna Prava Dei Vs Collector, Kendrapara And Others
Orissa High Court · (2022) 09 OHC CK 0135
High Courts22 Sept 2022Dismissed
Utkal University And Others Vs Rajanikanta Priyadarshy
Orissa High Court · (2022) 09 OHC CK 0134
High Courts22 Sept 2022Dismissed
Biswanath Jena (Since Died) Represented Through His Lrs And Another Vs Additional Consolidation Commissioner, Jajpur Circle, Cuttack And Others
Orissa High Court · (2022) 09 OHC CK 0132
High Courts22 Sept 2022Disposed Of
Manjulata Dora Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0131
High Courts22 Sept 2022Disposed Of
Sree Metalicks Limited Vs Tax Recovery Officer Cum Addl. Regional Transport Officer Of Barbil
Orissa High Court · (2022) 09 OHC CK 0130
Constitution of India, 1950 — Article 226Insolvency and Bankruptcy Code, 2016 — Section 7, 13, 15, 31, 31(1)
High Courts22 Sept 2022
Jaladhar Jena Vs Union Of India And Others
Orissa High Court · (2022) 09 OHC CK 0129
High Courts22 Sept 2022Dismissed
Dr. Srikant Panda Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0128