High Courts28 Sept 2022Disposed Of
Kumari Patra Vs Branch Manager, SBI, Humma Branch
Orissa High Court · (2022) 09 OHC CK 0227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 315 of 1,624
High Courts28 Sept 2022Disposed Of
Power Planners and Engineers (P) Ltd., Angul Vs Employees� State Insurance Corporation, New Delhi And Others
Orissa High Court · (2022) 09 OHC CK 0226
High Courts28 Sept 2022Disposed Of
Jaipur Vidyut Vitran Ltd., Jaipur Vs Micro, Small Enterprises Facilitation Council, Odisha, Cuttack
Orissa High Court · (2022) 09 OHC CK 0225
High Courts28 Sept 2022
Bhadra Products Vs M/s. Indian Farmers Fertilizer Cooperative Ltd
Orissa High Court · (2022) 09 OHC CK 0224
Arbitration and Conciliation Act, 1996 — Section 34Code of Civil Procedure, 1908 — Section 151
High Courts28 Sept 2022Allowed
Bhagirathi Nayak Vs Odisha State Civil Supply Corporation Ltd. And Others
Orissa High Court · (2022) 09 OHC CK 0223
Constitution of India, 1950 — Article 14, 19, 21, 226, 227
High Courts28 Sept 2022Disposed Of
Mamata Mallik Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0222
High Courts28 Sept 2022Disposed Of
M/s. Maa Tarini Medical Store Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0221
High Courts28 Sept 2022Dismissed
Udbighna Mohanty And Another Vs Odisha State Financial Corporation & Another
Orissa High Court · (2022) 09 OHC CK 0220
State Financial Corporations Act, 1951 — Section 29
High Courts28 Sept 2022Dismissed
Karunakar Dehuri And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0219
High Courts28 Sept 2022Disposed Of
Soumyamayee Mallick Vs Suvrajit Dash
Orissa High Court · (2022) 09 OHC CK 0218
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts28 Sept 2022Disposed Of
Ghasiram Singh Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0217
Indian Penal Code, 1860 — Section 363, 366, 376
High Courts27 Sept 2022Disposed Of
Benadikta Digal Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0216
Constitution of India, 1950 — Article 19, 31, 226Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 341, 436Land Acquisition Act, 1894 — Section 4
High Courts27 Sept 2022Disposed Of
Gandharba Swain And Another Vs State Of Odisha
Orissa High Court · (2022) 09 OHC CK 0215
High Courts27 Sept 2022
Bimalendu Pradhan Vs State Of Odisha And Others
Orissa High Court · (2022) 09 OHC CK 0214
Real Estate (Regulation and Development) Act, 2016 — Section 37
High Courts27 Sept 2022Disposed Of
Himansu Bhusan Pradhan And Another Vs Commissioner, Consolidation, Bhubaneswar And Others
Orissa High Court · (2022) 09 OHC CK 0213
High Courts27 Sept 2022Dismissed
Smt. Kabita Kumari Jena Vs Secretary, Women And Child Welfare Department, Bhubaneswar And Others
Orissa High Court · (2022) 09 OHC CK 0212
High Courts27 Sept 2022
Rashmita Acharya Vs Subrat Kumar Naik
Orissa High Court · (2022) 09 OHC CK 0211
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts27 Sept 2022
Priyanka Behera Vs Ajit Behera
Orissa High Court · (2022) 09 OHC CK 0210
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(ia), 13(ib)Indian Penal Code, 1860 — Section 34, 312, 323, 498(A), 506
High Courts27 Sept 2022
Suman Das Vs Tapas Das
Orissa High Court · (2022) 09 OHC CK 0209
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts27 Sept 2022Dismissed
Prasant Kishan Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0208
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302