High Courts11 Oct 2022
Prafulla Kumar Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0017
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 313 of 1,624
High Courts11 Oct 2022Allowed
Dr. Ambuja Satpathy Vs State Of Odisha & Anr
Orissa High Court · (2022) 10 OHC CK 0016
Administrative Tribunal�s Act, 1985 — Section 19
High Courts11 Oct 2022Allowed
M/s. United India Insurance Co. Ltd. Represented through the Divisional Manager Vs Prafulla Kumar Behera And Another
Orissa High Court · (2022) 10 OHC CK 0015
High Courts11 Oct 2022Disposed Of
M/s. Konark Food Productions (P) Ltd Vs MD. Sadique Alam, IAS And Others
Orissa High Court · (2022) 10 OHC CK 0014
Companies Act, 1956 — Section 390, 391
High Courts10 Oct 2022Disposed Of
Amrit Das Vs State Of Orissa And Another
Orissa High Court · (2022) 10 OHC CK 0013
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section294, 506, 507
High Courts10 Oct 2022Allowed
Gupteswar Meher Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0012
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304, 304A
High Courts10 Oct 2022Allowed
Santoshini Mohapatra Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 439, 439(2)Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341, 506Arms Act, 1959 — Section 25, 27
High Courts10 Oct 2022
Rudra Narayan Sahu Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 311
High Courts10 Oct 2022Dismissed
Divisional Manager, Oriental Insurance Company Ltd. Vs Dhanu Nayak And Others
Orissa High Court · (2022) 10 OHC CK 0009
High Courts10 Oct 2022Dismissed
State Of Odisha Vs Muna @ Madhusudan Kar And Others
Orissa High Court · (2022) 10 OHC CK 0008
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 378, 384Indian Penal Code, 1860 — Section 34, 302
High Courts10 Oct 2022Dismissed
Jayadev Chandra Biswas And Another Vs Chandeswar Prasad Sahu
Orissa High Court · (2022) 10 OHC CK 0007
Prohibition of Benami Property Transactions Act, 1988 — Section 4, 4(1), 4(2), 4(3)
High Courts10 Oct 2022Allowed
Smt. Karnam Annapurna And Others Vs Collector, Gajapati And Another
Orissa High Court · (2022) 10 OHC CK 0006
Limitation Act, 1963 — Article 58
High Courts10 Oct 2022Disposed Of
Nilamani Sahoo (Dead) Vs Bata Krushna Sahoo (Dead) And Another
Orissa High Court · (2022) 10 OHC CK 0005
High Courts10 Oct 2022Disposed Of
Vice Chairman, Bhubaneswar Development Authority And Another Vs Md. Qaisar Iqbal Ali And Others
Orissa High Court · (2022) 10 OHC CK 0004
High Courts10 Oct 2022Disposed Of
Birendra Kumar Nagpal Vs UCO Bank And Another
Orissa High Court · (2022) 10 OHC CK 0003
High Courts10 Oct 2022Disposed Of
Radharani Patra And Another Vs Union Of India And Others
Orissa High Court · (2022) 10 OHC CK 0002
Constitution of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47, Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 10ALimitation Act, 1963 — Section 5
High Courts10 Oct 2022Disposed Of
Jami Babaji Vs Authorised Officer Cum Chief Executive Officer, HDFC Standard Life Insurance Co. Ltd. And Another
Orissa High Court · (2022) 10 OHC CK 0001
High Courts30 Sept 2022Disposed Of
Ulla @ Lalu Behera Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0253
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)
High Courts30 Sept 2022Disposed Of
Kalu @ Sukanta Das Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0252
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 324, 450
High Courts30 Sept 2022Disposed Of
Prasanna Kumar Hans Vs State Of Orissa
Orissa High Court · (2022) 09 OHC CK 0251
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304(B), 306, 498(A)Dowry Prohibition Act, 1961 — Section 4