High Courts12 Oct 2022Disposed Of
Manager, T.P.Cell, New India Assurance Co. Ltd Vs Biswakanta Swain And Others
Orissa High Court · (2022) 10 OHC CK 0047
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 312 of 1,624
High Courts12 Oct 2022Dismissed
Sk. Eimat @ Bidhia Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0046
Code of Criminal Procedure, 1973 — Section 167(2), 173(5), 173(8), 178, 309(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 36A(4)
High Courts12 Oct 2022Allowed
Ganapati Sahu Vs State Of Odisha And Another
Orissa High Court · (2022) 10 OHC CK 0045
Code of Criminal Procedure, 1973 — Section 457, 482Indian Penal Code, 1860 — Section 279, 304AOdisha Motor Vehicles (Accident Claims Tribunal) Rules, 2018 — Rule 6, 6(1), 6(2)
High Courts12 Oct 2022Allowed
Sk. Sabir Alli Vs State Of Odisha And Another
Orissa High Court · (2022) 10 OHC CK 0044
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Prevention of Cruelty to Animals Act, 1960 Section 11(d), 11(e), 11(f)
High Courts12 Oct 2022Dismissed
State Of Odisha (G.A. Vigilance) Vs Rabinarayan Patra
Orissa High Court · (2022) 10 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 161, 162(2), 164, 386, 482Evidence Act, 1872 — Section 60Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts12 Oct 2022Dismissed
Lambuja Majhi Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 341, 376(2)(l)(m), 506
High Courts12 Oct 2022Dismissed
Nepal Deep Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(l), 506
High Courts11 Oct 2022Dismissed
United Bank Of India And Others Vs Niroj Kumar Das
Orissa High Court · (2022) 10 OHC CK 0030
High Courts11 Oct 2022Dismissed
Chief Executive Officer, Central, Electricity Of Odisha And Others Vs Pratima Dash And Others
Orissa High Court · (2022) 10 OHC CK 0029
High Courts11 Oct 2022Allowed
Shiba Bhoi Vs Additional Commissioner, Consolidation And Settlement, Sambalpur And Another
Orissa High Court · (2022) 10 OHC CK 0028
High Courts11 Oct 2022Dismissed
Mamata Satpathy Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0027
High Courts11 Oct 2022Disposed Of
Susil Kumar Nanda Vs State And others
Orissa High Court · (2022) 10 OHC CK 0026
High Courts11 Oct 2022Disposed Of
Jollyrani Mohapatra Vs LIC Of India, Mumbai And Others
Orissa High Court · (2022) 10 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 248(1)Contract Act, 1872 — Section 17Insurance Act, 1938 — Section 45, 45(1), 45(2)
High Courts11 Oct 2022Disposed Of
Raibari Singh And Others Vs Chief Executive Officer, CESU And Others
Orissa High Court · (2022) 10 OHC CK 0024
High Courts11 Oct 2022Disposed Of
Banita Rout And Others Vs Nabaghana Swain And Others
Orissa High Court · (2022) 10 OHC CK 0023
Legal Services Authorities Act, 1987 — Section 21, 22A, 22A(b), 28
High Courts11 Oct 2022Disposed Of
Binod Ku. Choudhury Vs State And others
Orissa High Court · (2022) 10 OHC CK 0022
High Courts11 Oct 2022Disposed Of
UCO Bank, Sambalpur Vs Sangram Keshari Khuntia
Orissa High Court · (2022) 10 OHC CK 0021
High Courts11 Oct 2022Disposed Of
Sudarsan Biswal And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0020
High Courts11 Oct 2022
Shakti Ranjan Barik Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0019
High Courts11 Oct 2022
Gahadu Mirdha Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0018