High Courts18 Oct 2022Disposed Of
Odisha Nursing Employees Association And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0078
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 310 of 1,624
High Courts18 Oct 2022Disposed Of
Jaladhar Jena Vs Union Of India And Others
Orissa High Court · (2022) 10 OHC CK 0077
High Courts18 Oct 2022Dismissed
Sanmat Kumbhar Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0076
Indian Penal Code, 1860 — Section 201, 302, 376(2)(f)Evidence Act, 1872 — Section 106
High Courts18 Oct 2022Dismissed
Trilochan Sethy Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0075
Indian Penal Code, 1860 — Section 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 106, 114
High Courts18 Oct 2022
Orissa Textile Mills Ltd Vs Official Liquidator
Orissa High Court · (2022) 10 OHC CK 0074
High Courts17 Oct 2022Dismissed
Purna Chandra Chhotaray Vs State Of Orissa And Others
Orissa High Court · (2022) 10 OHC CK 0073
High Courts17 Oct 2022Dismissed
Pranab Kumar Dalal Vs Executive Engineer And Others
Orissa High Court · (2022) 10 OHC CK 0072
High Courts17 Oct 2022
Itishree Khuntia Vs Pradipta Kumar Rout
Orissa High Court · (2022) 10 OHC CK 0071
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts17 Oct 2022
Namrata Mishra Vs Chinmaya Das
Orissa High Court · (2022) 10 OHC CK 0070
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9, 13(1)(ia)
High Courts17 Oct 2022Disposed Of
Suchismita Dash And Another Vs State Of Orissa And Others
Orissa High Court · (2022) 10 OHC CK 0069
High Courts17 Oct 2022Disposed Of
Neelachal Collapsible Tubes (P) Ltd Vs Union Of India And Others
Orissa High Court · (2022) 10 OHC CK 0068
High Courts17 Oct 2022Disposed Of
Gyanendra Jena Vs BM, Axis Bank Ltd., BBSR
Orissa High Court · (2022) 10 OHC CK 0067
High Courts17 Oct 2022Disposed Of
Swaroop Ranjan Mohapatra Vs Zonal Manager, Indian Bank, BBSR And Another
Orissa High Court · (2022) 10 OHC CK 0066
High Courts17 Oct 2022Disposed Of
Kalinga Institute Of Mining Engineering And Technology, (KIMET), Chhendipada Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0065
High Courts17 Oct 2022
Dr.Suryakanta Sahu Vs Dr.Suman Kar
Orissa High Court · (2022) 10 OHC CK 0064
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9Family Courts (Court) Rules, 2010 — Rule 5
High Courts17 Oct 2022Disposed Of
Snehalata Panda Vs Chitta Ranjan Mishra And Another
Orissa High Court · (2022) 10 OHC CK 0063
High Courts14 Oct 2022Disposed Of
Prativa Pratihari And Others Vs Ramesh Chandra Sahoo And Others
Orissa High Court · (2022) 10 OHC CK 0062
High Courts14 Oct 2022Dismissed
M/s. BLA Projects Private Limited Vs Chairman Cum Managing Director, Mahanadi Coalfields Limited And Others
Orissa High Court · (2022) 10 OHC CK 0061
High Courts14 Oct 2022Disposed Of
Debashish Samantaray Vs Mohammed Moquim
Orissa High Court · (2022) 10 OHC CK 0060
Representation of the People Act, 1951 — Section 33, 33A, 36, 36(4), 80A, 81(3), 86(1)Conduct of Election Rules, 1961 — Rule 4, 4A, 6
High Courts14 Oct 2022Disposed Of
Snehalata Barik Vs Chiranjit Barik
Orissa High Court · (2022) 10 OHC CK 0059
Code of Civil Procedure, 1908 — Section 24Code of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13A