High Courts14 Oct 2022Disposed Of
Harihara Padhy Vs BM, Mahindra And Mahindra Financial Services Ltd. And Another
Orissa High Court · (2022) 10 OHC CK 0058
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 311 of 1,624
High Courts14 Oct 2022Dismissed
Debasis Patra Vs Authorized Officer/Chief Manager, Bank of Baroda, Regional Asset Recovery Branch, Sampur, Kalinga Nagar, Bhubaneswar & Another
Orissa High Court · (2022) 10 OHC CK 0057
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts14 Oct 2022Disposed Of
M/S. Maa Chandi Stone Crushing, Jajpur Vs State Of Odisha And Another
Orissa High Court · (2022) 10 OHC CK 0056
High Courts14 Oct 2022Disposed Of
Asst. Engineer/Sub-Divisional Officer (Elect) TPSODL & Another Vs Permanent Lok Adalat (PUC) And Others
Orissa High Court · (2022) 10 OHC CK 0055
High Courts14 Oct 2022Disposed Of
Branch Manager, Bajaj Allianz General Insurance Company Ltd. And Others Vs Smt. R. Jyoti Reddy And Another
Orissa High Court · (2022) 10 OHC CK 0054
High Courts14 Oct 2022Disposed Of
Satha Routray Vs State Of Orissa & Ors
Orissa High Court · (2022) 10 OHC CK 0053
Code of Criminal Procedure, 1973 — Section 161, 164
High Courts14 Oct 2022Disposed Of
Mania Pradha Vs State Of Orissa & Ors
Orissa High Court · (2022) 10 OHC CK 0052
High Courts14 Oct 2022
Chanchala Rout Vs State Of Orissa & Ors
Orissa High Court · (2022) 10 OHC CK 0051
High Courts13 Oct 2022
Kalpana Sethi @ Behera Vs Adaramani Behera
Orissa High Court · (2022) 10 OHC CK 0040
Code of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 294, 323, 354, 379, 506
High Courts13 Oct 2022
Jayashree Dash Vs State Of Odisha And Another
Orissa High Court · (2022) 10 OHC CK 0038
Code of Criminal Procedure, 1973 — Section 407
High Courts13 Oct 2022Dismissed
Bansidhar Nishank And Another Vs Commissioner, Consolidation, Bhubaneswar And Others
Orissa High Court · (2022) 10 OHC CK 0037
Orissa Consolidation Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 9(3), 10, 15(1), 36
High Courts13 Oct 2022Dismissed
M/s. Jindal Stainless Limited Vs M/s. Gupta Power Infrastructure Limited And Another
Orissa High Court · (2022) 10 OHC CK 0036
Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16
High Courts13 Oct 2022Disposed Of
Urmila Rath And Another Vs State Of Orissa And Others
Orissa High Court · (2022) 10 OHC CK 0035
High Courts13 Oct 2022Disposed Of
M/s Bhadra Products Vs M/s. Indian Farmers Fertilizer Cooperative Limited
Orissa High Court · (2022) 10 OHC CK 0034
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(a)Code of Civil Procedure, 1908 — Section 151
High Courts13 Oct 2022Disposed Of
Chief Manager, Indian Overseas Bank, BBSR And Another Vs Sanjulata Senapati
Orissa High Court · (2022) 10 OHC CK 0033
High Courts13 Oct 2022Disposed Of
State Of Odisha And Another Vs Choudhury Natbar Sahoo (Dead) And Others
Orissa High Court · (2022) 10 OHC CK 0032
Arbitration Act, 1940 — Section 30, 33
High Courts13 Oct 2022Disposed Of
Ranjit Kumar Das Vs Sr. Divisional Engineer (North), East-Coast Railway, Khurda Road And Others
Orissa High Court · (2022) 10 OHC CK 0031
Arbitration and Conciliation Act, 1996 — Section 31A, 31A(2), 31A(3), 31A(4), 31A(5), 31(8)
High Courts12 Oct 2022Disposed Of
Madhavi Mangaraj And Others Vs Project Director, Project Implementation Unit And Others
Orissa High Court · (2022) 10 OHC CK 0050
Arbitration and Conciliation Act, 1996 — Section 31(7)(a), 31(7)(b)Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts12 Oct 2022Disposed Of
Smt. Sulochana Mandal And Another Vs K. Jhansi And Another
Orissa High Court · (2022) 10 OHC CK 0049
High Courts12 Oct 2022Dismissed
Smt.N.Sibani Reddy And Others Vs Bhagaban Panigrahi And Another
Orissa High Court · (2022) 10 OHC CK 0048