High Courts19 Oct 2022Disposed Of
Hockey Odisha Vs Union Of India And Others
Orissa High Court · (2022) 10 OHC CK 0100
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 309 of 1,624
High Courts19 Oct 2022Disposed Of
Om Prakash Ray Vs Dist. Consumer Disputes Redressal Commission, Sambalpur And Another
Orissa High Court · (2022) 10 OHC CK 0099
High Courts19 Oct 2022Disposed Of
Ekangini Naik Vs Manager In Charge, Magma HDI, General Insurance Company Ltd., BBSR
Orissa High Court · (2022) 10 OHC CK 0098
High Courts19 Oct 2022Disposed Of
Babita Nayak Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0097
High Courts19 Oct 2022Disposed Of
Brahmananda Naik Vs State Of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0096
High Courts19 Oct 2022Disposed Of
Ahalya Dei Vs State of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0095
Administrative Tribunals� Act, 1985 — Section 19
High Courts19 Oct 2022Dismissed
Dr. Ambika Prasad Mishra Vs State of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0094
High Courts19 Oct 2022Dismissed
Kalinga Kumar Panda & Others Vs State of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0093
High Courts19 Oct 2022Dismissed
Shyamaghana Dash Vs State of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0092
High Courts19 Oct 2022Disposed Of
Baikuntha Behera Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0091
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 363, 366
High Courts19 Oct 2022Disposed Of
Akash Senapati Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0090
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)
High Courts19 Oct 2022Disposed Of
Manas @ Deepak Naik Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0089
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392
High Courts19 Oct 2022Disposed Of
Dinesh Senapati Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25
High Courts19 Oct 2022Disposed Of
Nabaghana Majhi Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts19 Oct 2022Disposed Of
N. Bhikari Patra Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 149, 294, 307, 323, 326, 341, 506
High Courts19 Oct 2022
Fakira Naik @ Fakira Mohan Naik Vs State Of Orissa
Orissa High Court · (2022) 10 OHC CK 0085
Indian Penal Code, 1860 — Section 376ABProtection of Children from Sexual Offences Act, 2012 — Section 6
High Courts19 Oct 2022Disposed Of
Jindal India Thermal Power Ltd Vs Quartz Infra and Engineering Pvt. Ltd
Orissa High Court · (2022) 10 OHC CK 0084
Arbitration and Conciliation Act, 1996 — Section 27, 31(8), 31A
High Courts19 Oct 2022Disposed Of
Jagannath Behera Vs Utkal Grameen Bank & Others
Orissa High Court · (2022) 10 OHC CK 0083
Constitution of India, 1950 — Article 226, 227
High Courts19 Oct 2022Disposed Of
Gagan Bihari Behera And Another Vs Republic of India (C.B.I.)
Orissa High Court · (2022) 10 OHC CK 0082
Indian Penal Code, 1860 — Section 409, 420, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 6
High Courts18 Oct 2022Disposed Of
Rama Chandra Mahanta Vs S.B.I. Life Insurance Co. Ltd., And Others
Orissa High Court · (2022) 10 OHC CK 0079