High Courts20 Oct 2022Disposed Of
National Insurance Company Limited Vs Manorama Mahato And Another
Orissa High Court · (2022) 10 OHC CK 0123
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 308 of 1,624
High Courts20 Oct 2022Disposed Of
Minati Bhoi And Another Vs Sarat Kumar Sahoo And Another
Orissa High Court · (2022) 10 OHC CK 0122
High Courts20 Oct 2022Disposed Of
Nageswar Tape Vs Abhimanyu Ghadei And Another
Orissa High Court · (2022) 10 OHC CK 0121
High Courts20 Oct 2022Disposed Of
Manager, Oriental Insurance Co. Ltd. Vs Sabita Kulu And Others
Orissa High Court · (2022) 10 OHC CK 0120
High Courts20 Oct 2022Disposed Of
Sri Laxman Barik And Others Vs Sri Nanda Kishore Behera And Others
Orissa High Court · (2022) 10 OHC CK 0119
High Courts20 Oct 2022Allowed
Swaraj Mohanty Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0118
High Courts20 Oct 2022
Minati Nayak @ Behura Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0117
Constitution of India, 1950 — Article 14
High Courts20 Oct 2022Dismissed
Rinabala Pradhan @ Reena Bala Pradhan Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0116
High Courts20 Oct 2022Disposed Of
Balaram Swain Vs Jyaram Nayak And Others
Orissa High Court · (2022) 10 OHC CK 0115
High Courts20 Oct 2022Disposed Of
Prabhakar Mohapatra Vs Chairman, Life Insurance Corporation Of India, Mumbai And Others
Orissa High Court · (2022) 10 OHC CK 0114
Insurance Act, 1938 — Section 45
High Courts20 Oct 2022Disposed Of
Smt. Santilata Satpathy Vs Life Insurance Corporation Of India, 1st Floor, Mumbai And Others
Orissa High Court · (2022) 10 OHC CK 0113
Insurance Act, 1938 — Section 45
High Courts20 Oct 2022Disposed Of
Smt. Santilata Satpathy Vs Chairman, Life Insurance Corporation Of India, Mumbai And Others
Orissa High Court · (2022) 10 OHC CK 0112
Insurance Act, 1938 — Section 45
High Courts20 Oct 2022Dismissed
Kamal Maharana And Another Vs @Hash Union Of India And Others
Orissa High Court · (2022) 10 OHC CK 0111
High Courts20 Oct 2022Disposed Of
Prabhudatta Dalal Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0110
High Courts20 Oct 2022Disposed Of
Narahari Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0109
High Courts20 Oct 2022Disposed Of
Gopabandhu @ Gopinath Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0108
High Courts20 Oct 2022
Jayaprava Rout Vs State Of Odisha And Ors
Orissa High Court · (2022) 10 OHC CK 0106
High Courts19 Oct 2022Dismissed
Lalatendu Samanta Vs Manager, Bajaj Allianz General Insurance Company Limited, Bhubaneswar And Another
Orissa High Court · (2022) 10 OHC CK 0105
High Courts19 Oct 2022Allowed
Mohammed Moquim Vs State Of Odisha (Vigilance)
Orissa High Court · (2022) 10 OHC CK 0104
Code of Criminal Procedure, 1973 — Section 374, 389, 389(1), 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts19 Oct 2022Disposed Of
Kali Prasad Dehury & Others Vs State Of Odisha & Others
Orissa High Court · (2022) 10 OHC CK 0101
Administrative Tribunals� Act, 1985 — Section 19