High Courts28 Oct 2022Dismissed
Lambodar Kanhar Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 149, 294, 341, 427
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 306 of 1,624
High Courts28 Oct 2022Disposed Of
Purnima Ray And Others Vs Susamarani Ray And Others
Orissa High Court · (2022) 10 OHC CK 0163
Orissa Miscellaneous Certificates Rules, 1984 — Rule 3(d)
High Courts28 Oct 2022Disposed Of
Mangalpur Gram Panchayat Level Federation, Jajpur And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0162
High Courts28 Oct 2022
Sachimani Paikray And Others Vs State Of Odisha And Another
Orissa High Court · (2022) 10 OHC CK 0161
Odisha Hindu Religious Endowments Act, 1951 — Section 1, 19A
High Courts28 Oct 2022Dismissed
Nabakrushna Danta Vs State Of Odisha And Others
Orissa High Court · (2022) 10 OHC CK 0160
Orissa Cooperative Societies Act, 1962 — Section 28B, 67B
High Courts28 Oct 2022Dismissed
Sri Shiba Shankar Jena Vs Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0159
Constitution of India, 1950— Article 14, 16, 226, 227Administrative Tribunals Act, 1985 — Section 19
High Courts28 Oct 2022Dismissed
Abhay Mishra And Another Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0158
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 307, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts28 Oct 2022Dismissed
Tapas Kumar Mohapatra Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0157
Code of Criminal Procedure, 1973 — Section 482
High Courts28 Oct 2022Disposed Of
Bhagirathi Sabar Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0156
Code of Criminal Procedure, 1973 — Section 311, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(a), 20(b)(ii)(C)
High Courts28 Oct 2022Disposed Of
Benu Rout Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0155
Code of Criminal Procedure, 1973 — Section 311, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts28 Oct 2022Disposed Of
Surya Kumar Rout @ Sukura Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0154
High Courts28 Oct 2022Disposed Of
Baishnaba Padhan Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0153
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302
High Courts28 Oct 2022Disposed Of
Dillip Kumar Moharana @ Tutu Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0152
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 341, 506Arms Act, 1959 — Section 25
High Courts28 Oct 2022Dismissed
Firoz @ Salman Majhi Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts28 Oct 2022Disposed Of
Bijendra Kumar Kukhi Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0150
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts27 Oct 2022Disposed Of
Bhima Khilo Vs State Of Odisha
Orissa High Court · (2022) 10 OHC CK 0149
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)
High Courts27 Oct 2022Disposed Of
Kanhu Charan Parida Vs State Of Odisha & Ors
Orissa High Court · (2022) 10 OHC CK 0148
High Courts27 Oct 2022Dismissed
Abhijit Guha Vs Madhuri Ranjan Sahu & Another
Orissa High Court · (2022) 10 OHC CK 0147
Industrial Disputes Act, 1947 — Section 25F, 33C(2)
High Courts27 Oct 2022Disposed Of
M/S. Hotel Sagar, Cuttack Vs Dy. Director, ESI Corporation, BBSR
Orissa High Court · (2022) 10 OHC CK 0146
Code of Civil Procedure, 1908 — Section 151Employees� State Insurance Act, 1948 — Section 45A(1), 45G, 75, 77
High Courts27 Oct 2022Disposed Of
Management of M/s. Pressels Pvt. Ltd Vs Aswini Kumar Lenka
Orissa High Court · (2022) 10 OHC CK 0145