High Courts03 Nov 2022Disposed Of
Maheswar Dharua Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0030
Odisha State Commission for Women Act, 1993 — Section 10(1)(d)(ii), 10(1)(d)(iii)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 304 of 1,624
High Courts03 Nov 2022
Sangram Keshari Swain Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0029
High Courts03 Nov 2022Disposed Of
Utkal Sammilani (Madhu Mancha), Cuttack Vs State Of Odisha & Ors
Orissa High Court · (2022) 11 OHC CK 0028
High Courts03 Nov 2022Dismissed
Rajesh Kumar Sahoo Vs Recovery Officer, Debt Recovery Tribunal, Cuttack And Others
Orissa High Court · (2022) 11 OHC CK 0027
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 30
High Courts03 Nov 2022Disposed Of
Sambara Sabar Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0026
Constitution of India, 1950 — Article 14, 21Protection of Human Rights Act, 1993 — Section 2(d), 2(f)
High Courts03 Nov 2022Allowed
Anil Raj Tuli Vs Income Tax Officer, National Faceless Assessment Centre, Delhi And Others
Orissa High Court · (2022) 11 OHC CK 0025
Income Tax Act, 1961 — Section 40(a)(ia), 142(1), 143(2), 147, 147(a), 148, 148(2)
High Courts02 Nov 2022Dismissed
Jogeswar Nayak @ Naik Vs Punjab National Bank & Others
Orissa High Court · (2022) 11 OHC CK 0024
High Courts02 Nov 2022Disposed Of
Ajit Kumar Deb Vs Presiding Officer, Central Government Industrial Tribunalcum Labour Court, Bhubaneswar And Others
Orissa High Court · (2022) 11 OHC CK 0023
High Courts02 Nov 2022Disposed Of
Gopinath Sahu @ Gopi Sahu And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0022
Odisha Miscellaneous Certificates Rules, 2017 — Rule 5, 5(1), 5(2)
High Courts02 Nov 2022Disposed Of
Baijanti Malik Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0020
Odisha Scheduled Caste, Scheduled Tribe and Backward Classes (Regulation of issuance and verification of Caste Certificate) Act, 2011 — Section 7
High Courts02 Nov 2022Disposed Of
Minati Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0018
High Courts02 Nov 2022Disposed Of
Sri Grameswar Dev Bije Amuri Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0017
Odisha Hindu Religious Endowments Act, 1951 — Section 27, 27(1)
High Courts02 Nov 2022Disposed Of
Sk. Sabuddin & Others Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0016
High Courts02 Nov 2022Disposed Of
Arbind Jaiswal @ Arbind Kumar Jaiswal Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0015
High Courts02 Nov 2022
Pramila Dash Vs Assistant General Manager, United Commercial Bank, Bhubaneswar, DistrictKhurda & Others
Orissa High Court · (2022) 11 OHC CK 0014
High Courts02 Nov 2022Disposed Of
M/s. Gopal Jewellery & Another Vs Commissioner of CT & GST, Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0013
High Courts02 Nov 2022Disposed Of
Jai Hind Mining and Infrastructure Pvt. Ltd. Vs Chief Commissioner Of GST & Central Excise, Central Revenue Building, Bhubaneswar & Others
Orissa High Court · (2022) 11 OHC CK 0012
Central Goods and Services Tax (CGST) Rules, 2017 — Rule 23
High Courts01 Nov 2022Disposed Of
Stalco Consultancy & Systems Private Limited Vs Principal Commissioner Of Income Tax, Bhubaneswar 1 And Another
Orissa High Court · (2022) 11 OHC CK 0011
Income Tax Act, 1961 — Section 148, 148AFinance Act, 2021 — Section 147, 148, 149, 150, 151
High Courts01 Nov 2022Disposed Of
Rajib Kumar Hota Vs Odisha Mining Corporation Ltd., Bhubaneswar And Others
Orissa High Court · (2022) 11 OHC CK 0010
Constitution of India, 1950 — Article 14, 16Odisha Mining Corporation Limited Recruitment & Promotion Rules for Non Executives, 2012 — Rule 8.1
High Courts01 Nov 2022Disposed Of
M/s. ACT Infraport Limited Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0009
Customs Act, 1962 — Section 18, 157(d), 158(2)(ii)