High Courts09 Nov 2022
M/s. Orissa Industrial Infrastructure Development Corporation, Bhubaneswar Vs Presiding Officer, The Industrial Tribunal, Bhubaneswar And Another
Orissa High Court · (2022) 11 OHC CK 0073
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 302 of 1,624
High Courts09 Nov 2022
Enam Rasul Khan Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0072
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 20
High Courts09 Nov 2022
Arpan Sinha & Others Vs State Of Odisha & Another
Orissa High Court · (2022) 11 OHC CK 0070
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts09 Nov 2022
Devbaraj Behera & Another Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 498A
High Courts09 Nov 2022Disposed Of
Kedarnath Paschimakabat Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0068
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 323, 420, 506
High Courts09 Nov 2022Disposed Of
Sushil Dehury @ Sushil Kumar Dehury & Another Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0067
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 506
High Courts09 Nov 2022Disposed Of
Dr.Prahallad Panda Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0066
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294, 323, 354(I), 354(II), 506, 509
High Courts09 Nov 2022Disposed Of
Sujit Kumar Biswal Vs Chinmayee Rout
Orissa High Court · (2022) 11 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 482
High Courts09 Nov 2022Disposed Of
Kishore Beura Vs State Of Odisha And Another
Orissa High Court · (2022) 11 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294, 323, 341, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(4)(s), 3(2)(va)
High Courts08 Nov 2022Disposed Of
Deba Sethy Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0063
Indian Penal Code, 1860 — Section 307, 324, 341, 506
High Courts08 Nov 2022Disposed Of
Rajesh Kumar Kar Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0062
Indian Penal Code, 1860 — Section 34, 294, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts08 Nov 2022Disposed Of
D. Jagannath Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0061
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 324, 25, 326, 336, 337, 341, 354, 452, 506
High Courts08 Nov 2022Disposed Of
Tukuna Rout & Others Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0060
Indian Penal Code, 1860 — Section 34, 294, 325, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts08 Nov 2022Disposed Of
Md. Mallik Khan & Another Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0059
Indian Penal Code, 1860 — Section 34, 379, 431, 447Prevention of Damage to Public Property Act, 1984 — Section 3Environment Protection Act, 1986 — Section 15, 19
High Courts08 Nov 2022Dismissed
Jagat Jeeban Jena Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0058
Indian Penal Code, 1860 — Section 34, 324, 354, 427
High Courts08 Nov 2022Disposed Of
Situ @ Prasanta Kumar Sahoo & Others Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0057
Indian Penal Code, 1860 — Section 34, 294, 323, 324, 341, 354B, 505Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2(va), 3(1)(r)(s), 18
High Courts04 Nov 2022Disposed Of
NTPC Ltd., Talcher Termal Power Station, Talcher Vs Presiding Officer, Labour Court, Bhubaneswar And Others
Orissa High Court · (2022) 11 OHC CK 0056
Constitution of India, 1950 — Article 251Industrial Disputes Act, 1947 — Section 18(3)(c)
High Courts04 Nov 2022Disposed Of
Rajendra Narayan Swain Vs Subhashree Swain & Another
Orissa High Court · (2022) 11 OHC CK 0055
Family Court Act, 1994 — Section 19(1)Hindu Marriage Act, 1955 — Section 12, 13, 14
High Courts04 Nov 2022Disposed Of
Divisional Manager, M/s. Oriental Insurance Company Ltd Vs Kalandi Charan Pradhan @ Kalia Pradhan And Another
Orissa High Court · (2022) 11 OHC CK 0053
High Courts04 Nov 2022Allowed
Pramod Kathar And Another Vs Union Of India
Orissa High Court · (2022) 11 OHC CK 0052