High Courts04 Nov 2022Disposed Of
Assistant Manager, Legal, M/s. CHOLA MS General Insurance Company Ltd Vs Diptimayee Sahoo And Others
Orissa High Court · (2022) 11 OHC CK 0051
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 303 of 1,624
High Courts04 Nov 2022Disposed Of
Bhabani Pandey Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0050
Indian Penal Code., 1860 — Section 34, 302
High Courts04 Nov 2022Disposed Of
Nrusingha Ch. Paramaguru Vs Sanjay Kumar Barik And Others
Orissa High Court · (2022) 11 OHC CK 0049
High Courts04 Nov 2022Disposed Of
Ashok Bhol Vs Administrative Manager, PCL STICCO, Ganjam And Another
Orissa High Court · (2022) 11 OHC CK 0047
High Courts04 Nov 2022Disposed Of
Lalmohan Behera Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0046
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code., 1860 — Section 34, 302
High Courts04 Nov 2022Disposed Of
Krushna Chandra Gouda Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0045
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code., 1860 — Section 34, 201, 302, 363
High Courts04 Nov 2022Disposed Of
Mahila Sanskrutika Sangathan Vs Commissioner Cum Secretary To Government And Others
Orissa High Court · (2022) 11 OHC CK 0044
High Courts04 Nov 2022Disposed Of
M/s. Sabyasachi Mahakul, Dhenkanal Vs Chairman, Puri Municipality And Another
Orissa High Court · (2022) 11 OHC CK 0043
High Courts04 Nov 2022Disposed Of
Godrej & Boyce Mfg. Company Ltd., Bhubaneswar Vs National Law University, Odisha
Orissa High Court · (2022) 11 OHC CK 0042
High Courts04 Nov 2022Allowed
Debashish Samantaray Vs Mohammed Moquim
Orissa High Court · (2022) 11 OHC CK 0041
High Courts04 Nov 2022Dismissed
Sunita Pradhan Vs Chief Manager & Authorized Officer, UCO Bank, Sambalpur Branch, Sambalpur And Another
Orissa High Court · (2022) 11 OHC CK 0040
High Courts04 Nov 2022Dismissed
M/s. Maa Kalika Traders Vs Authorised Officer, SBI, Stressed Assets Recovery Branch, Bhubaneswar And Another
Orissa High Court · (2022) 11 OHC CK 0039
High Courts03 Nov 2022Disposed Of
Ashok Kumar Das Vs Samanthapudi Sivarama Raju And Another
Orissa High Court · (2022) 11 OHC CK 0038
Code of Civil Procedure, 1908 — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166Employees' State Insurance Act, 1948 — Section 2(14), 46, 46(e), 53, 56, 61
High Courts03 Nov 2022Disposed Of
State Bank Of India Vs Subhagini Meher And Another
Orissa High Court · (2022) 11 OHC CK 0037
High Courts03 Nov 2022Allowed
Budharam Lakra Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0036
Orissa Gram Panchayat Act, 1964 — Section 59Panchayat Extension to Scheduled Areas (PESA) Act, 1996 — Section 4(m)(iv)
High Courts03 Nov 2022Dismissed
State Transport Authority, Odisha & Another Vs TATA Motors Finance Ltd
Orissa High Court · (2022) 11 OHC CK 0035
Motor Vehicles Act, 1988 — Section 51Central Motor Vehicles Rules, 1989 — Rule 60, 61
High Courts03 Nov 2022Allowed
Manjulata Panda & Ors. Vs State Of Odisha & Ors
Orissa High Court · (2022) 11 OHC CK 0034
Constitution of India — Article 226, 227, 243D, 334 Orissa Gram Panchayat Act, 1964 — Section 4, 4(1), 10, 10(1), 10(2), 10(b), 13,13(1), 14, 14(1), 15Orissa Gram Panchayat Election Rules, 1965 — Rule 76, 76(1), 76(1)(c), 76(b), 76(c), 76(d), 76(e), 76(f), 76(g), 76(h)
High Courts03 Nov 2022Disposed Of
Hrusikesh Gadanayak Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0033
Odisha State Commission for Women Act, 1993 — Section 10(1)(d)(ii), 10(1)(d)(iii)
High Courts03 Nov 2022Disposed Of
Orissa State Housing Board Vs Deputy Director (Revenue), BBSR
Orissa High Court · (2022) 11 OHC CK 0032
Employees State Insurance Act, 1948 — Section 1(4), 87
High Courts03 Nov 2022Disposed Of
Banawari Burma Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0031
Odisha State Commission for Women Act, 1993 — Section 10(1)(d)(ii), 10(1)(d)(iii)