High Courts11 Nov 2022Disposed Of
Gyana Ranjan Biswal Vs State Of Odisha And Another
Orissa High Court · (2022) 11 OHC CK 0097
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 301 of 1,624
High Courts11 Nov 2022Disposed Of
Sajani Swain Vs Sanjay Pallai & Anr
Orissa High Court · (2022) 11 OHC CK 0095
High Courts11 Nov 2022Disposed Of
Diptimayee Nahak & Ors Vs Mangulu Bishoyi & Anr
Orissa High Court · (2022) 11 OHC CK 0094
High Courts11 Nov 2022Disposed Of
M/s. Cholamandalam MS General Insurance Co. Ltd Vs Kedara Sethi & Ors
Orissa High Court · (2022) 11 OHC CK 0093
High Courts11 Nov 2022Disposed Of
Biswajit Pati Vs Priyadarshini Amrita Panda
Orissa High Court · (2022) 11 OHC CK 0092
High Courts11 Nov 2022Dismissed
Pradeep Kumar Dash @ Luna Dash Vs Gitanjali Dash @ Panigrahi
Orissa High Court · (2022) 11 OHC CK 0091
Code of Criminal Procedure, 1973 — Section 125
High Courts11 Nov 2022Disposed Of
Purna Chandra Panda Vs Bhagyalakshmi Sahu @ Panda And Others
Orissa High Court · (2022) 11 OHC CK 0089
Code of Civil Procedure, 1908 — Order 9 Rule 7
High Courts10 Nov 2022Dismissed
Kalyani Dutta (Dead) And Others Vs Assistant Settlement Officer, Puri And Others
Orissa High Court · (2022) 11 OHC CK 0088
Orissa Estate Abolition Act, 1951 — Section 7(1)(a)
High Courts10 Nov 2022
Bibha Saha And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0086
Orissa Government Land Settlement Act, 1962 — Section 7
High Courts10 Nov 2022Dismissed
Odisha Jesuit Society, Bhubaneswar Vs State Of Odisha And others
Orissa High Court · (2022) 11 OHC CK 0085
State Financial Corporations Act, 1951 — Section 29
High Courts10 Nov 2022Disposed Of
Jasobanta Gingira Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0084
Constitution of India, 1950 — Article 341, 342
High Courts10 Nov 2022Disposed Of
Upali Aparajita Lenka And Another Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0083
High Courts10 Nov 2022Disposed Of
Kalinga Institute Of Mining Engineering And Technology, (KIMET) Chhendipada Vs State Of Odisha And others
Orissa High Court · (2022) 11 OHC CK 0082
High Courts10 Nov 2022
Saida Bibi @ Saiba Bibi And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0081
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 302
High Courts10 Nov 2022Dismissed
M/s. Oriental Insurance Company Ltd., through its Manager, Regional Office, Sahidnagar, Bhubaneswar Vs Niranjan Sutar And Another
Orissa High Court · (2022) 11 OHC CK 0080
High Courts10 Nov 2022Disposed Of
Area Manager, Shriram General Insurance Company Ltd Vs Smt. Nishu Devi And Others
Orissa High Court · (2022) 11 OHC CK 0079
High Courts10 Nov 2022Dismissed
Sisa Subarna And Others Vs T.P. Krishna Raju And Another
Orissa High Court · (2022) 11 OHC CK 0078
High Courts10 Nov 2022Allowed
Subash Chandra Mishra Vs President, Sanjay Memorial Institute Of Technology And Another
Orissa High Court · (2022) 11 OHC CK 0077
Payment of Gratuity Act, 1972 — Section 2(e), 4
High Courts09 Nov 2022Allowed
Rajeev Ranjan Vs Republic Of India
Orissa High Court · (2022) 11 OHC CK 0076
Code of Criminal Procedure, 1973 — Section 161, 313Prevention of Corruption Act, 1947 — Section 4, 5(1)(d), 5(2)Prevention of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 19, 20Evidence Act, 1872 — Section 138, 154
High Courts09 Nov 2022Dismissed
Ashok Kumar Das Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0074