COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 300 of 1,624

High Courts15 Nov 2022

M/s. Maa Tara Tarini Poultry Vs Union Bank Of India, Berhampur Branch, District Ganjam And Another

Orissa High Court · (2022) 11 OHC CK 0101

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

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High Courts14 Nov 2022Disposed Of

Sudhir Kumar Panda Vs Authorized Officer cum Chief Manager, Punjab National Bank, Sastra Division Circle Office, Balasore

Orissa High Court · (2022) 11 OHC CK 0124

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High Courts14 Nov 2022Dismissed

Lingaraj Chinda Vs District Magistrate & Collector, Bolangir And Others

Orissa High Court · (2022) 11 OHC CK 0123

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High Courts14 Nov 2022Disposed Of

Chief General Manager, Mahanadi Coalfields Limited, Jharsuguda Vs State Of Odisha And Others

Orissa High Court · (2022) 11 OHC CK 0122

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High Courts14 Nov 2022Disposed Of

Smt. Manani Bariha Vs State Of Odisha And Others

Orissa High Court · (2022) 11 OHC CK 0121

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High Courts14 Nov 2022Disposed Of

Himansu Sekhar Bisoi Vs State Of Odisha & Others

Orissa High Court · (2022) 11 OHC CK 0120

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High Courts14 Nov 2022Disposed Of

Divisional Manager, Oriental Insurance Company Ltd. Vs Sri Bijay Kumar Dixit and others

Orissa High Court · (2022) 11 OHC CK 0119

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High Courts14 Nov 2022Disposed Of

Kamal Tangul Vs Union Of India And Another

Orissa High Court · (2022) 11 OHC CK 0118

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High Courts14 Nov 2022Dismissed

Divisional Manager, Oriental Insurance Company Ltd Vs Jagannath Palo And Another

Orissa High Court · (2022) 11 OHC CK 0117

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High Courts14 Nov 2022Disposed Of

Gadhadhar Mohapatra Vs State Of Odisha (Vigilance)

Orissa High Court · (2022) 11 OHC CK 0116

Code of Criminal Procedure, 1973 — Section 311, 482

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High Courts14 Nov 2022

Jubaraj Mahala Vs State Of Odisha & Another

Orissa High Court · (2022) 11 OHC CK 0115

Negotiable Instruments Act, 1881 — Section 138, 148(2)

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High Courts14 Nov 2022

Leena Mahesh Motewar Vs Republic of India (CBI)

Orissa High Court · (2022) 11 OHC CK 0114

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High Courts14 Nov 2022Dismissed

Danara Munda Vs State Of Odisha

Orissa High Court · (2022) 11 OHC CK 0113

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302

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High Courts14 Nov 2022Dismissed

M/s. Sai Marble Vs Authorized Officer-cumDivisional Manager, Canara Bank, Berhampur, District Ganjam & Another

Orissa High Court · (2022) 11 OHC CK 0112

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High Courts14 Nov 2022Disposed Of

Arun Kumar Sahu And Others Vs State Of Odisha And Another

Orissa High Court · (2022) 11 OHC CK 0111

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High Courts14 Nov 2022Dismissed

Bajaj Finance Ltd., BBSR Vs Manju Jajodia & Others

Orissa High Court · (2022) 11 OHC CK 0110

Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2

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High Courts14 Nov 2022Dismissed

Principal Commissioner of Income Tax, Bhubaneswar Vs Industrial Development Corporation Of Odisha Ltd

Orissa High Court · (2022) 11 OHC CK 0109

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High Courts11 Nov 2022Disposed Of

Brundabana Sahoo Vs Managing Director, The Odisha State Co Operative Bank Ltd. And Another

Orissa High Court · (2022) 11 OHC CK 0100

Odisha Co operative Societies Act, 1962 — Section 68

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High Courts11 Nov 2022Disposed Of

Mohammad Imtiyaz Khan Vs Regional Transport Officer, Sambalpur And Others

Orissa High Court · (2022) 11 OHC CK 0099

Motor Vehicles Act, 1988 — Section 50, 50(2), 51(5)

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High Courts11 Nov 2022Disposed Of

Ranjan Kumar Das Vs Regional Manager, Reserve Bank Of India, Bhubaneswar And Others

Orissa High Court · (2022) 11 OHC CK 0098

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