High Courts18 Nov 2022Dismissed
Sada Bentakar Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0159
Indian Penal Code, 1860 — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 298 of 1,624
High Courts18 Nov 2022Dismissed
Dhanu Behera Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0158
Indian Penal Code, 1860 — Section 302
High Courts18 Nov 2022Allowed
Sujata Das Vs Chittaranjan Das
Orissa High Court · (2022) 11 OHC CK 0157
Negotiable Instruments Act, 1881 — Section 138
High Courts18 Nov 2022Disposed Of
Sanat Kumar Samantray Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0156
High Courts18 Nov 2022Disposed Of
Sri Satyabadi Gopinath Dev Bije Phula Alasa Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0155
Orissa Hindu Religious Endowments Act, 1951 — Section 19, 25
High Courts18 Nov 2022Disposed Of
Surya Narayan Sahoo And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0154
High Courts18 Nov 2022Disposed Of
Shrebatsa Mishra Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0153
High Courts18 Nov 2022
Debashish Samantaray Vs Mohammed Moquim
Orissa High Court · (2022) 11 OHC CK 0152
High Courts18 Nov 2022Dismissed
Arati Paramanik & Others Vs State Of Odisha & Another
Orissa High Court · (2022) 11 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 294, 323, 341, 354, 354B, 427, 506
High Courts17 Nov 2022Dismissed
Principal Commissioner of Income Tax (Central), Direct Tax Building, M.V.P. Colony, Visakhapatnam Vs M/s. Basukinath Roadways Private Limited
Orissa High Court · (2022) 11 OHC CK 0150
Income Tax Act, 1961 — Section 153A
High Courts17 Nov 2022Allowed
Priya Ranjan Dash Vs Siba Shankar Mohanty
Orissa High Court · (2022) 11 OHC CK 0149
Orissa Universities Act, 1989 — Section 22(1)Orissa Revised Scales of Pay for University Teachers (UGC scale of pay) Rules, 2010 — Rule 2, 6(3), 7, 7(1)(iii)
High Courts17 Nov 2022Dismissed
Sashipriya Sahu Vs Union Of India & Others
Orissa High Court · (2022) 11 OHC CK 0148
High Courts17 Nov 2022Disposed Of
Rajkrishna Bhoi Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0147
High Courts17 Nov 2022Disposed Of
Mohan Charan Sahoo Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0146
High Courts17 Nov 2022Disposed Of
Charanjit Singh Grewal Vs Settlement Commissioner (IT & WT) And Another
Orissa High Court · (2022) 11 OHC CK 0145
Income Tax Act, 1961 — Section 245A(ed), 245D(4)
High Courts17 Nov 2022Allowed
Mahaveer Higher Secondary School, Puintala, Bolangir Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0144
High Courts17 Nov 2022Disposed Of
Debabrata Sahu Vs Principal Commissioner Of Income Tax, Bhubaneswar & Others
Orissa High Court · (2022) 11 OHC CK 0143
Income Tax Act, 1961 — Section 144, 144B, 147, 148, 148A(b), 148A(d)
High Courts17 Nov 2022Dismissed
K. Sibaram Reddy Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0142
High Courts17 Nov 2022Disposed Of
Akhtar Mahammed Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0141
Odisha Miscellaneous Certificate Rules, 2019 — Rule 10
High Courts17 Nov 2022Disposed Of
Manas Kumar Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0140