High Courts24 Nov 2022
Sarbang Das Goswami Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0203
Odisha Hindu Religious Endowments Act, 1951 — Section 7
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 296 of 1,624
High Courts23 Nov 2022Disposed Of
Ramkinkar Sing Deo Vs Collector, Nuapada & Ors
Orissa High Court · (2022) 11 OHC CK 0202
High Courts23 Nov 2022Disposed Of
Susant Kumar Sahu Vs Prasanna Kumar Dash
Orissa High Court · (2022) 11 OHC CK 0201
High Courts23 Nov 2022Disposed Of
Tapan Kumar Parida Vs Director, Swami Vivekananda National Institute Of Rehabilitation Training And Research, Cuttack
Orissa High Court · (2022) 11 OHC CK 0200
High Courts23 Nov 2022Disposed Of
Saraswati Devi Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0199
High Courts23 Nov 2022Disposed Of
Governing Body Of Ananda Sahu Women�s College, Nayagarh Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0198
High Courts23 Nov 2022Disposed Of
Rajni Kanta Sahoo And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0197
Orissa Land Reforms Act, 1960 — Section 3B, 6A, 22(1)(b), 22(4)
High Courts23 Nov 2022Disposed Of
Photographic Association Of Odisha Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0196
Odisha Amendment Societies Registration Act, 1860 — Section 3A, 12D
High Courts23 Nov 2022Disposed Of
Prahallad Chandra Mallick Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0195
High Courts23 Nov 2022Disposed Of
Sushil Kumar Kapardar Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0194
Arms Act, 1959 — Section 13, 14, 15(2)
High Courts23 Nov 2022Dismissed
Tilottama Mallik Vs A.D.M. Cum Appellate Authority, Kendrapara
Orissa High Court · (2022) 11 OHC CK 0193
Odisha Children�s and Women�s Welfare Service Rules, 1989 — Rule 7, 7(2)(c)
High Courts23 Nov 2022Disposed Of
Srikanta Ghosh Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0192
High Courts23 Nov 2022Disposed Of
Abinash Mishra And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0191
High Courts23 Nov 2022Disposed Of
Jagadish Prasad Naik Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0190
High Courts23 Nov 2022
Pratap Chandra Sahoo Vs Chief Electoral Officer, Odisha & Ors
Orissa High Court · (2022) 11 OHC CK 0189
High Courts23 Nov 2022Disposed Of
Bijoy Kumar Patra Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0188
High Courts23 Nov 2022Dismissed
Madhusudan Mallick @ Malik Vs Authorized Officer, Syndicate Bank, Balasore And Others
Orissa High Court · (2022) 11 OHC CK 0187
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts23 Nov 2022Dismissed
Union Of India And Others Vs Janardan Mohanty
Orissa High Court · (2022) 11 OHC CK 0186
Indian Penal Code, 1860 — Section 34, 409
High Courts22 Nov 2022Dismissed
Principal Commissioner Of GST And Central Excise, Bhubaneswar Commissionerate, Bhubaneswar Vs M/s Neelachal Ispat Nigam Ltd
Orissa High Court · (2022) 11 OHC CK 0184
Central Excise Act, 1944 — Section 2(e)Central Excise Rules, 1944 — Rule 12, 13, 57AA, 57AH, 57D, 57Q, 173Q, 174Cenvat Credit Rules, 2001 — Rule 2
High Courts22 Nov 2022Dismissed
M/S. Shree Loknath Enterprises And Another Vs Union Bank Of India And Others
Orissa High Court · (2022) 11 OHC CK 0183