Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 366, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4

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High Courts24 Nov 2022Dismissed

Principal Commissioner Of Income Tax, Sambalpur Vs M/s. Mahanadi Coalfields Ltd

Orissa High Court · (2022) 11 OHC CK 0219

Income Tax Act, 1961 — Section 143(3)

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High Courts24 Nov 2022Dismissed

Nrusingha Charan Sethi Vs Ranjan Behera And Others

Orissa High Court · (2022) 11 OHC CK 0218

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High Courts24 Nov 2022Dismissed

M/s. Bhuyan Engineering & Construction (P) Ltd Vs State Of Odisha

Orissa High Court · (2022) 11 OHC CK 0217

Orissa Sales Tax Rules, 1947 — Rule 4B

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High Courts24 Nov 2022Dismissed

Jogendra Kumar Ray Vs Oriental Insurance Co. Ltd. And Others

Orissa High Court · (2022) 11 OHC CK 0216

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High Courts24 Nov 2022Disposed Of

Prabhash Ch. Gajapati Narayan Deo @ Prabhash Chandra Gajapati Deo Vs State Of Odisha And Others

Orissa High Court · (2022) 11 OHC CK 0215

Arms Rules, 1962 — Rule 62(3), 62(4)

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High Courts24 Nov 2022Disposed Of

Pabitra Narayan Mohanty Vs State Of Odisha And Others

Orissa High Court · (2022) 11 OHC CK 0214

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High Courts24 Nov 2022Allowed

State Of Odisha And Others Vs Sadasiba Mohapatra And Others

Orissa High Court · (2022) 11 OHC CK 0213

Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 8(1)(i)Odisha Education Service (Professor�s Grade) Recruitment Rules, 1990 — Rule 2(i), 5(i)

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High Courts24 Nov 2022Dismissed

Anupama Mohanty Vs Regional Manager, United Bank of India, Bhubaneswar & Another

Orissa High Court · (2022) 11 OHC CK 0212

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

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High Courts24 Nov 2022Dismissed

DANIELS Society Vs General Manager, Punjab National Bank, Circle Head, Bhubaneswar, Districtkhurda & Others

Orissa High Court · (2022) 11 OHC CK 0211

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High Courts24 Nov 2022

M/s. Subas Science College, Chandaka Industrial Estate, Bhubaneswar Vs ESIC, Bhubaneswar And Others

Orissa High Court · (2022) 11 OHC CK 0210

Employees� State Insurance Act, 1948 — Section 45A

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High Courts24 Nov 2022Disposed Of

Sonalika Behera Vs State Of Odisha And Others

Orissa High Court · (2022) 11 OHC CK 0209

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High Courts24 Nov 2022

Anshuman Ray Vs Union Of India And Others

Orissa High Court · (2022) 11 OHC CK 0208

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High Courts24 Nov 2022Allowed

Nviron Learning Foundation Vs State Of Odisha And Others

Orissa High Court · (2022) 11 OHC CK 0207

Constitution of India, 1950 — Article 226, 227Factories Act, 1948 — Section 40BOrissa Factories Rules, 1950 — Rule 61(1)

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High Courts24 Nov 2022Disposed Of

Dr. Surendranath Behera Vs Union Of India And Others

Orissa High Court · (2022) 11 OHC CK 0206

Constitution of India, 1950 — Article 226, 227, 323ACode of Criminal Procedure, 1973 — Section 248(1)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)

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High Courts24 Nov 2022Disposed Of

Prasanta Lenka And Others Vs State Of Odisha And Others

Orissa High Court · (2022) 11 OHC CK 0205

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High Courts24 Nov 2022

Kashi Prasad Modi And Others Vs Commissioner Of Endowments, Odisha And Others

Orissa High Court · (2022) 11 OHC CK 0204

Odisha Hindu Religious Endowments Act, 1951 — Section 25

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