High Courts29 Nov 2022Dismissed
Sk. Mamataj Vs Authorized Officer, State Bank Of India, RASMEC, First Floor, Berhampur, Main Branch, Berhampur, District-Ganjam & Another
Orissa High Court · (2022) 11 OHC CK 0244
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 294 of 1,624
High Courts28 Nov 2022Disposed Of
Indian Oil Corporation Limited And Another Vs Trilochan Das And Others
Orissa High Court · (2022) 11 OHC CK 0243
High Courts28 Nov 2022Dismissed
Prahallad Rout Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0242
High Courts28 Nov 2022Dismissed
Lokanath Barik Vs Basanta Kumar Barik And Others
Orissa High Court · (2022) 11 OHC CK 0241
Constitution of India, 1950 — Article 227
High Courts28 Nov 2022Disposed Of
Rahash Kumar Sahoo Vs M/s Mahanadi Coalfield Limited And Others
Orissa High Court · (2022) 11 OHC CK 0239
High Courts28 Nov 2022Disposed Of
M/s. Coal Group Organisation Vs M/s. Mahanadi Coalfield Limited And Others
Orissa High Court · (2022) 11 OHC CK 0238
High Courts28 Nov 2022Disposed Of
Prasanta Mallik Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0237
High Courts28 Nov 2022Allowed
Dr. Manoj Kumar Ghosal Vs Orissa University Of Agriculture And Technology (OUAT), Bhubaneswar And Others
Orissa High Court · (2022) 11 OHC CK 0236
Constitution of India, 1950 — Article 14, 226, 227Orissa University of Agriculture and Technology Act, 1965 — Section 3(1)(i), 6(1), 6(2), 7(1)
High Courts28 Nov 2022Disposed Of
Jamesh Kumar Rout Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0235
High Courts28 Nov 2022
Pabitra Mohan Khatua And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 11 OHC CK 0234
High Courts25 Nov 2022Disposed Of
Arundhati Mohanty Vs State Of Odisha & Ors
Orissa High Court · (2022) 11 OHC CK 0233
Orissa Survey and Settlement Act, 1958 — Section 26(2)
High Courts25 Nov 2022
Lala Manoj Kumar Ray Vs Authorized Officer, Punjab National Bank, Sastra Centre, Circle Office, Ashok Nagar, Bhubaneswar & Another
Orissa High Court · (2022) 11 OHC CK 0232
High Courts25 Nov 2022Dismissed
Ashish Kumar And Others Vs Union Of India And Others
Orissa High Court · (2022) 11 OHC CK 0231
Constitution of India, 1950 — Article 226
High Courts25 Nov 2022Disposed Of
Dr. Pradeep Kumar Panigrahy Vs State Of Odisha & Others
Orissa High Court · (2022) 11 OHC CK 0230
Orissa High Court Rules, 1948 — Rule 27A
High Courts25 Nov 2022Disposed Of
Divisional Manager, M/s. Oriental Insurance Company Ltd Vs Sujata Behera And Others
Orissa High Court · (2022) 11 OHC CK 0229
High Courts25 Nov 2022Dismissed
Grid Corporation of Orissa Ltd Vs Tata Hydro Electric Power Supply Company Ltd. And Others
Orissa High Court · (2022) 11 OHC CK 0228
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)(b)Contract Act, 1872 — Section 18(3), 19
High Courts25 Nov 2022Disposed Of
Divisional Manager, M/s. New India Assurance Company Ltd Vs Malati Parida And Others
Orissa High Court · (2022) 11 OHC CK 0227
High Courts25 Nov 2022Disposed Of
Ashok Kumar Baut Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0226
High Courts25 Nov 2022Disposed Of
Purusottam Deep Vs Anu Garg, I.A.S. & Another
Orissa High Court · (2022) 11 OHC CK 0225
High Courts25 Nov 2022Disposed Of
Praveen Paswan Vs State Of Odisha
Orissa High Court · (2022) 11 OHC CK 0224
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)