High Courts01 Dec 2022Dismissed
Karunakar Panda Vs Soumya Manjari Padhi
Orissa High Court · (2022) 12 OHC CK 0019
Code Of Civil Procedure, 1908 &mdash Order 21 Rule 38Family Courts Act, 1984 — Section 18
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 292 of 1,624
High Courts01 Dec 2022Disposed Of
Kailash Kedia And Others Vs Income Tax Officer, Ward 1, Jharsuguda And Others
Orissa High Court · (2022) 12 OHC CK 0018
Income Tax Act, 1961 — Section 147, 148, 148A(d), 148A(1)(b), 148A(1)(d)
High Courts01 Dec 2022Disposed Of
Nrusinghanath Sahoo Vs State Of Orissa And Other
Orissa High Court · (2022) 12 OHC CK 0017
Motor Vehicles Act, 1988 — Section 194
High Courts01 Dec 2022Disposed Of
Mahendra Kumar Behera Vs State Of Orissa And Other
Orissa High Court · (2022) 12 OHC CK 0016
Cooperative Societies Act, 1962 — Section 28(3)(p)
High Courts01 Dec 2022Disposed Of
Uttareswari Thakurani Bije, Jagatsinghpur Vs Commissioner Of Endowments, Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0015
High Courts01 Dec 2022Allowed
Bijaya Manjari Satpathy Vs State Of Orissa And Another
Orissa High Court · (2022) 12 OHC CK 0014
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts01 Dec 2022Allowed
Bighnoraj Mohapatro Vs State Of Orissa And Another
Orissa High Court · (2022) 12 OHC CK 0013
Code Of Criminal Procedure, 1973 — Section 197, 482Indian Penal Code, 1860 — Section 21, 34, 120B, 420Companies Act, 1956 — Section 617
High Courts01 Dec 2022Disposed Of
Kunal Khara Vs State of Odisha
Orissa High Court · (2022) 12 OHC CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 366, 366A, 376(2)(n), 506
High Courts01 Dec 2022Disposed Of
Sanjay Sethy Vs State of Odisha
Orissa High Court · (2022) 12 OHC CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts01 Dec 2022Disposed Of
Arjun Kumura & Another Vs State of Odisha
Orissa High Court · (2022) 12 OHC CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts01 Dec 2022Disposed Of
Rahul Kumar Yadav Vs State of Odisha
Orissa High Court · (2022) 12 OHC CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 29
High Courts01 Dec 2022Disposed Of
Sudarsan Sahoo Vs State of Odisha
Orissa High Court · (2022) 12 OHC CK 0008
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(a), 29
High Courts01 Dec 2022Disposed Of
Pratap Chandra Swain Vs State of Odisha
Orissa High Court · (2022) 12 OHC CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts01 Dec 2022Disposed Of
Giridhari Majhi Vs State of Odisha
Orissa High Court · (2022) 12 OHC CK 0006
High Courts01 Dec 2022Disposed Of
Bapi Ray Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 363, 377, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts01 Dec 2022Disposed Of
Manmohan Yadab Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts01 Dec 2022Disposed Of
Satyam Pradhan Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0003
High Courts01 Dec 2022Disposed Of
Ajay William Nawrangi Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 342, 366A, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6, 17
High Courts01 Dec 2022Allowed
M/s Dalmia Cement (Bharat) Limited, Dalmiapuram, In The District Of Turichirapalli, Tamilnadu And Anr Vs Jayashrree Das
Orissa High Court · (2022) 12 OHC CK 0001
High Courts30 Nov 2022Disposed Of
M/s. Sambandh Finserve Pvt. Ltd., Sundargarh Vs National Faceless e Assessment Centre, New Delhi And Others
Orissa High Court · (2022) 11 OHC CK 0269
Income Tax Act, 1961 — Section 143(2)