High Courts07 Dec 2022Disposed Of
Biswanath Sahu Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0054
Code of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 4
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 290 of 1,624
High Courts07 Dec 2022Disposed Of
Smt. Rajashree Gajendra Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0053
High Courts07 Dec 2022Dismissed
Mukunda Chandra Parida Vs Chief Manager, State Bank Of India, Balasore & Another
Orissa High Court · (2022) 12 OHC CK 0051
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts07 Dec 2022Disposed Of
Anirudha Naik Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0048
High Courts07 Dec 2022Disposed Of
Manoj Kumar Jaiswal Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0047
High Courts07 Dec 2022Disposed Of
Chief Manager And Circle SASTRA Head, Authorised Officer, Punjab National Bank Of Sastra Division Balasore Circle, Balasore And Another
Orissa High Court · (2022) 12 OHC CK 0046
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts07 Dec 2022Disposed Of
Prafulla Chandra Padhi Vs Commissioner Of Endowment, Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0045
Odisha Hindu Religious Endowments Act, 1951 — Section 74
High Courts07 Dec 2022Disposed Of
Sunil Kumar Jana & Another Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0044
Orissa Estates Abolition Act, 1951 — Section 5(h)
High Courts07 Dec 2022
Sarat Sahoo Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0043
Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Dec 2022Dismissed
M/s. Auro Ispat India Private Limited And Others Vs Authorised Officer, Stressed Assets Management Branch (SAMB), State Bank Of India, Bhubaneswar & Another
Orissa High Court · (2022) 12 OHC CK 0073
High Courts06 Dec 2022Allowed
M/s. K. Satyanarayan Subudhi Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0072
Constitution of India, 1950 — Article 265Orissa Value Added Tax Act, 2004 — Section 43
High Courts06 Dec 2022Allowed
M/s. Jagdamba Polymers Pvt. Ltd., Balasore Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0071
High Courts06 Dec 2022Allowed
M/s. Gupta Distributor, Cuttack Vs State Of Orissa, Represented Through Commissioner Of Sales Tax
Orissa High Court · (2022) 12 OHC CK 0070
Orissa Value Added Tax Act, 2004 — Section 20, 20(8a), 22, 23, 43(1)
High Courts06 Dec 2022Allowed
M/s. Auro Flour Mills Pvt. Ltd Vs State Of Orissa, Represented Through Commissioner Of Sales Tax
Orissa High Court · (2022) 12 OHC CK 0069
Orissa Value Added Tax Act, 2004 — Section 42(5)
High Courts06 Dec 2022Allowed
M/s. Shiv Shakti Trading Co Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0068
Orissa Value Added Tax Act, 2004 — Section 39(2), 43
High Courts06 Dec 2022Allowed
M/s. National Aluminium Company Ltd Vs Commissioner Of Commercial Taxes, Cuttack And Others
Orissa High Court · (2022) 12 OHC CK 0067
High Courts06 Dec 2022Disposed Of
Orissa State Housing Board Vs Deputy Director (Revenue), ESI Corporation, Bhubaneswar
Orissa High Court · (2022) 12 OHC CK 0066
Employees� State Insurance Act, 1948 — Section 1(4), 45A, 75, 75(1)(g), 87
High Courts06 Dec 2022Disposed Of
Orissa State Beverages Corporation Ltd. And Another Vs Rajendra Barik And Another
Orissa High Court · (2022) 12 OHC CK 0065
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 33C(2)
High Courts06 Dec 2022Allowed
Chairman And Managing Director, ITDC, New Delhi And Another Vs Sri Rabindranath Sahoo And Others
Orissa High Court · (2022) 12 OHC CK 0064
High Courts06 Dec 2022Allowed
Union Of India And Others Vs Pradeep Majhi
Orissa High Court · (2022) 12 OHC CK 0063
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4Central Civil Services (Temporary Service) Rules, 1965 — Rule 2(d), 5, 5(1)