High Courts08 Dec 2022Dismissed
M/s Tata Sponge Iron Limited And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0086
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 289 of 1,624
High Courts08 Dec 2022Dismissed
Debasmita Samantray Vs Chief Manager Cum Authorized Officer, Indian Bank, Bapuji Nagar Branch, Bhubaneswar And Others
Orissa High Court · (2022) 12 OHC CK 0085
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
High Courts08 Dec 2022Disposed Of
Pravat Bhanu Muduli Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0084
High Courts08 Dec 2022Dismissed
Managing Committee Of Padmalochan Mundahan High School Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0083
Odisha Education Act, 1969 — Section 1(2), 7, 11(1)Odisha Education (Management of Private High Schools) Rules, 1980 — Rule 3, 4, 6, 6(2)Odisha High Court Rules, 1948 — Rule 2
High Courts08 Dec 2022Disposed Of
M/s. System House Corporation, Bhubaneswar Vs State Of Odisha, Represented Through Commissioner Of Sales Tax
Orissa High Court · (2022) 12 OHC CK 0082
High Courts08 Dec 2022Disposed Of
M/s. Arun Steel Industries Pvt. Ltd., Sundargarh Vs State Of Odisha, Represented Through Commissioner Of Sales Tax
Orissa High Court · (2022) 12 OHC CK 0081
Orissa Value Added Tax Act, 2004 — Section 2(8), 2(27), 41(4), 42, 42(5), 42(6)
High Courts08 Dec 2022
Allahabad Bank (Now Indian Bank), Chief Manager Nayapalli Branch, Bhubaneswar And Another Vs Surya Sponge Iron Ltd. And Another
Orissa High Court · (2022) 12 OHC CK 0080
High Courts08 Dec 2022Allowed
Pancha @ Panchanan Thakur Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 482
High Courts08 Dec 2022Allowed
Sonali Das Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 420, 506
High Courts08 Dec 2022Allowed
Sri Nanda Kishore Mishra Vs Gopal Chandra Pattnaik
Orissa High Court · (2022) 12 OHC CK 0077
High Courts08 Dec 2022Disposed Of
Urbashi Sahoo Vs Sanjeev Chopra, Principal Secretary To Government Of Orissa, Home Department, Odisha Secretariat, Bhubaneswar, Khurda And Others
Orissa High Court · (2022) 12 OHC CK 0076
High Courts08 Dec 2022Disposed Of
Swadhina Sangita Nayak Vs State Of Odisha & Ors
Orissa High Court · (2022) 12 OHC CK 0074
High Courts07 Dec 2022Disposed Of
Sanjay Kumar Patra Vs State Of Odisha & Another
Orissa High Court · (2022) 12 OHC CK 0062
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 427, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 2(va), 3(1)(r)(s)
High Courts07 Dec 2022Allowed
Krishna Chandra Behera Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506
High Courts07 Dec 2022Allowed
Ganga Nag Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 313, 323, 376(2)(n), 506
High Courts07 Dec 2022
Kamalakant Ray And Others Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 354, 506
High Courts07 Dec 2022Allowed
Anup Kumar Sharma Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0058
Code of Civil Procedure, 1908 — Order 23 Rule 3Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 498A
High Courts07 Dec 2022Disposed Of
Dhiraj Kumar Sahoo @ Dhanu And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506
High Courts07 Dec 2022Dismissed
Dr. Prabir Kumar Mohanty Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0056
University Grants Commission Act, 1956 — Section 22(1), 26(1)(e), 26(1)(g)
High Courts07 Dec 2022Disposed Of
Mahendra Mohapatra Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0055